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Dinesh Kumar vs Smt. Leela (2026:Rj-Jd:7129-Db)
2026 Latest Caselaw 2031 Raj

Citation : 2026 Latest Caselaw 2031 Raj
Judgement Date : 9 February, 2026

[Cites 1, Cited by 0]

Rajasthan High Court - Jodhpur

Dinesh Kumar vs Smt. Leela (2026:Rj-Jd:7129-Db) on 9 February, 2026

Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2026:RJ-JD:7129-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   D.B. Writ Restoration No. 265/2025

                                           In

                 D.B. Civil Special Appeal No. 1048/2024

1.       Dinesh Kumar S/o Dudharam, Aged About 28 Years,
         Village Malkosani Tehsil Bilara District Jodhpur.
2.       Smt. Sukari W/o Dudharam, Aged About 63 Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
3.       Ratanram S/o Shivram, Aged About 58 Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
4.       Smt. Pemadevi W/o Shivram, Aged About 83 Years,
         Village Malkosani, Tehsil Bilara, District Jodhpur.
5.       Kamla Devi D/o Shivram, Aged About 60 Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
6.       Samuri Devi D/o Shivram, Aged About 56 Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
7.       Geeta D/o Shivram, Aged About 53                            Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
8.       Bhundaram S/o Augadram, Aged About 48 Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
9.       Legal Representatives Of Kaniram, Village Malkosani,
         Tehsil Bilara, District Jodhpur.
9/1      Sukari W/o Kaniram, Aged About 65 Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
9/2      Madharam S/o Kaniram, Aged About 40 Years, Village
         Malkosani, Tehsil Bilara, District Jodhpur.
9/3      Faina    D/o    Kaniram,         Aged       About      43   Years,   Village
         Malkosani, Tehsil Bilara, District Jodhpur.
9/4      Leela    D/o    Kaniram,         Aged       About      37   Years,   Village
         Malkosani, Tehsil Bilara, District Jodhpur.
                                                                     ----Petitioners
                                       Versus
1.       Smt. Leela W/o Dagalram, Resident Of Village Malkosani,
         Tehsil Bilara, District Jodhpur.
2.       Surander S/o Dagara, Resident Of Village Malkosani,
         Tehsil Bilara, District Jodhpur.


                         (Uploaded on 11/02/2026 at 04:13:22 PM)
                        (Downloaded on 11/02/2026 at 08:47:12 PM)
                                    [2026:RJ-JD:7129-DB]                   (2 of 2)                       [WRES-265/2025]


                                   3.       The Bank Of Rajasthan Ltd, Branch Bilara, Through The
                                            Branch Manager.
                                   4.       Andhra     Bank,       Branch       Bilara,     Through      The   Branch
                                            Manager.
                                   5.       Vijaya Bank, Branch Bilara, Through The Branch Manager.
                                   6.       State Of Rajasthan, Through The Tehsildar, Bilara.
                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Ashok Kumar Godara.
                                   For Respondent(s)           :     ------



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SANDEEP SHAH

Order

09/02/2026

This misc. application under Section 151 CPC has been

preferred by the applicants seeking restoration of the above-

numbered appeal.

Learned counsel for the applicants submits that in the main

appeal also, the notices were not served upon the respondents.

In light of such statement, the matter is heard.

Having considered the application and the reasons stated

therein, the application is allowed. The above-numbered special

appeal is restored to its original number.

(SANDEEP SHAH),J (DR.PUSHPENDRA SINGH BHATI),J

106-Zeeshan

(Uploaded on 11/02/2026 at 04:13:22 PM)

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