Annu Singh vs State Of Rajasthan ...
2026 Latest Caselaw 1705 Raj

Rajasthan High Court - Jodhpur

Annu Singh vs State Of Rajasthan ... on 4 February, 2026

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

[2026:RJ-JD:6316-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   D.B. Civil Writ Petition No. 2400/2026

1.       Annu Singh S/o Bhadar Singh Rahore, Aged About 62
         Years, R/o 317 Rajputo Ka Mohalla Village Nanaau Tehsil
         Nohar District Hanumangarh Rajasthan.
2.       Mahavir Singh S/o Gopal Singh, Aged About 53 Years, R/o
         Rajputo       Ka    Mohalla       Munsari        Tehsil      Nohar    District
         Hanumangarh Rajasthan.
3.       Subhash Chandara, Aged About 32 Years, R/o Ward No. 7
         Village     Nanaau       Tehsil      Nohar       District      Hanumangarh
         Rajasthan.
4.       Maniram S/o Malaram, Aged About 44 Years, R/o Munsari,
         Tehsil Nohar, District Hanumangarh, Rajasthan. Petitioner
         No. 1 To 4 Are Resident Of Gram Panchayat Nanaau,
         Tehsil Nohar, District Hanumangarh. Rajasthan.
                                                                        ----Petitioners
                                       Versus
1.       State Of Rajasthan, Through Principal Secretary, Rural
         Development           And         Panchayati           Raj      Department,
         Government Of Rajasthan, Secretariat, Jaipur.
2.       The Commissioner, Rural Development And Panchayati
         Raj Department Secretariat Jaipur Rajasthan.
3.       The Divisional Commissioner, Bikaner Rajasthan.
4.       The District Collector, Hanumangarh Rajasthan.
5.       The Sub Divisonalofficer, Nohar District Hanumangarh
         Rajasthan.
6.       The Tehsildar, Nohar District Hanumangarh Rajasthan.
7.       Panchayat          Samiti       Nohar,        Tehsil       Nohar      District
         Hanumangarh Through Development Officer.
8.       Panchayat          Samiti       Pallu,        Tehsil       Nohar      District
         Hanumangarh Through Development Officer.
9.       Gram       Panchayat          Nanaau,          Tehsil        Nohar    District
         Hanumangarh Rajasthan Through Its Village Development
         Officer.
                                                                      ----Respondents




                         (Uploaded on 06/02/2026 at 05:08:58 PM)
                        (Downloaded on 06/02/2026 at 09:48:27 PM)
                                    [2026:RJ-JD:6316-DB]                   (2 of 2)                            [CW-2400/2026]


                                   For Petitioner(s)           :     Mr. Sanjay Nahar with
                                                                     Mr. Jitendra SR
                                   For Respondent(s)           :     Mr. Pawan Bharti for
                                                                     Mr. I.R. Choudhary, AAG



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SANDEEP SHAH

Order

04/02/2026

Learned counsel for the petitioner makes a limited

submission that the representation of the petitioner be decided

strictly in accordance with law.

In light of such submission, the present writ petition is

dismissed with liberty to the petitioner to move a representation

to the respondents, which shall be decided strictly in accordance

with law.

(SANDEEP SHAH),J (DR.PUSHPENDRA SINGH BHATI),J

4-Sudheer/-

(Uploaded on 06/02/2026 at 05:08:58 PM)

Powered by TCPDF (www.tcpdf.org)