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Badal vs State Of Rajasthan (2026:Rj-Jd:17407)
2026 Latest Caselaw 5871 Raj

Citation : 2026 Latest Caselaw 5871 Raj
Judgement Date : 15 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Badal vs State Of Rajasthan (2026:Rj-Jd:17407) on 15 April, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:17407]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 4009/2026

 Rahul S/o Ramesh, Aged About 19 Years, R/o Ojariya Ps Rajtalab
 District Banswara Rajasthan.
 (Presently Lodged In Jail Banswara)
                                                                   ----Petitioner
                                    Versus
 State Of Rajasthan, Through Pp
                                                                 ----Respondent
                              Connected With
     S.B. Criminal Miscellaneous Bail Application No. 4011/2026
 Badal S/o Kanwar, Aged About 20 Years, R/o Ojariya Ps Rajtalab
 District Banswara Rajasthan.
 (Presently In Lodged In Jail Banswara)
                                                                   ----Petitioner
                                    Versus
 State Of Rajasthan, Through Pp
                                                                 ----Respondent
     S.B. Criminal Miscellaneous Bail Application No. 4016/2026
 Sunil S/o Manoj, Aged About 21 Years, R/o Ojariya Ps Rajtalab
 District Banswara Rajasthan.
 (Presently Lodged In Jail Banswara)
                                                                   ----Petitioner
                                    Versus
 State Of Rajasthan, Through Pp
                                                                 ----Respondent


For Petitioner(s)         :     Mr. RS Bhati
For Respondent(s)         :     Mr. Narendra Gehlot, PP



     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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[2026:RJ-JD:17407] (2 of 2) [CRLMB-4009/2026]

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(YOGENDRA KUMAR PUROHIT),J 34-35-36-GauravG/-

(Uploaded on 15/04/2026 at 01:27:43 PM)

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