Madan Kanwar vs State And Ors. (2026:Rj-Jd:16646-Db)
2026 Latest Caselaw 5524 Raj

Rajasthan High Court - Jodhpur

Madan Kanwar vs State And Ors. (2026:Rj-Jd:16646-Db) on 9 April, 2026

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

[2026:RJ-JD:16646-DB]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  D.B. Spl. Appl. Writ No. 1388/2018

Om Singh S/o Panne Singh, Aged About 38 Years, By Caste
Rajput R/o Mansagar, Dawra, Post And Tehsil - Bavdi, District
Jodhpur
                                                                       ----Appellant
                                       Versus
1.       State Of Rajasthan Through Secretary, Department Of
         Panchayat Raj, Government Of Rajasthan, Jaipur
2.       Gram Panchayat, Bavdi, Through Its Sarpanch, Village
         Bavdi, Tehsil Bavdi, District Jodhpur
3.       Smt. Anand Kanwar W/o Bhagwan Singh, By Caste
         Rajput, Village Bassi Ka Bas, Bavdi, District Jodhpur
                                                                    ----Respondents
                                 Connected With
                   D.B. Spl. Appl. Writ No. 308/2017
Fateh Kanwar W/o Heer Singh, By Caste Rajput R/o Manasagar,
Dawra, Post And Tehsil Bavadi, District Jodhpur.
                                                                       ----Appellant
                                       Versus
1.       State Of Rajasthan Through Secretary, Department Of
         Panchayat, Government Of Rajasthan, Jaipur.
2.       Addl. Distt. Collector Ii, Jodhpur
3.       Gram Panchayat Bavdi, Through Its Sarpanch, Village
         Bavdi, Tehsil Bavdi, District Jodhpur.
4.       Smt. Anand Kanwar W/o Bhagwan Singh, By Caste
         Rajput, R/o Village Bassi Ka Bas, Bavdi, District Jodhpur.
                                                                    ----Respondents
                   D.B. Spl. Appl. Writ No. 336/2017
Madan Kanwar W/o Om Singh, By Caste Rajput R/o Mansagar,
Dawra, Post And Tehsil- Bavdi, District- Jodhpur.
                                                                       ----Appellant
                                       Versus
1.       State Of Rajasthan Through Secretary Department Of
         Panchayatraj, Government Of Rajasthan, Jaipur.
2.       Additional District Collector-Ii, Jodhpur.

                         (Uploaded on 10/04/2026 at 05:15:47 PM)
                        (Downloaded on 10/04/2026 at 09:39:53 PM)
                                    [2026:RJ-JD:16646-DB]                   (2 of 2)                       [SAW-1388/2018]


                                   3.       Gram Panchayat, Bavdi, Through Its Sarpanch, Village
                                            Bavdi, Tehsil Bavdi, District Jodhpur.
                                   4.       Smt. Anand Kanwar W/o Bhagwan Singh, By Caste
                                            Rajput, R/o Village Bassi Ka Bas, Bavdi, District Jodhpur.
                                                                                                       ----Respondents
                                                         D.B. Spl. Appl. Writ No. 491/2017
                                   Jabbar Singh S/o Panne Singh, By Caste Rajput R/o Mansagar,
                                   Dawra, Post And Tehsil- Bavdi, District- Jodhpur.
                                                                                                          ----Appellant
                                                                          Versus
                                   1.       State Of Rajasthan Through Secretary Department Of
                                            Panchayatraj, Government Of Rajasthan, Jaipur.
                                   2.       Additional District Collector-Ii, Jodhpur.
                                   3.       Gram Panchayat, Bavdi, Through Its Sarpanch, Village-
                                            Bavdi, Tehsil- Bavdi, District- Jodhpur.
                                   4.       Smt. Anand Kanwar W/o Bhagwan Singh, By Caste
                                            Rajput, R/o Village- Bassi Ka Bas, Bavdi, District- Jodhpur.
                                                                                                       ----Respondents


                                   For Appellant(s)             :     None present
                                   For Respondent(s)            :     Mr. Pawan Bharti, AAAG and
                                                                      Mr. Yogesh Choudhary, AAAG for
                                                                      Mr. I.R. Choudhary, AAG


                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SANDEEP SHAH Order

09/04/2026

The matters are listed in the category of 'Hearing'.

None appears on behalf of appellants.

The present appeals are thus, dismissed for non-prosecution.

(SANDEEP SHAH),J (DR.PUSHPENDRA SINGH BHATI),J 37-raoof khan/-

(Uploaded on 10/04/2026 at 05:15:47 PM)

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