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Mohanlal Vyas vs Lrs Of Jaiprakash (2026:Rj-Jd:16311)
2026 Latest Caselaw 5347 Raj

Citation : 2026 Latest Caselaw 5347 Raj
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Mohanlal Vyas vs Lrs Of Jaiprakash (2026:Rj-Jd:16311) on 8 April, 2026

Author: Rekha Borana
Bench: Rekha Borana
[2026:RJ-JD:16311]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Second Appeal No. 194/2006

1. Mohan Lal Vyas S/o Shri Goverdhan Lal Vyas through his
Legal Representatives:-

1/1. Smt. Shyama Devi Wo Late Shri Mohan Lal Vyas Resident of
Near Bus Stand, Kapasan, Chittorgarh.

1/2. Bharat Vyas S/o Late Shri Mohan Lal Vyas Resident of 46,
Keshav Nagar, Roop Sagar Road, Udaipur.

1/3. Ashok Vyas So Late Shri Mohan Lal Vyas Resident of Near
Bus Stand, Kapasan, Chittorgarh.

1/4. Smt. Beena W/o Shri Kamal Kishore Tripathi, D/o Late Shri
Mohan Lal Vyas, Resident of 292-D Block. Azad Nagar, Panna
Dham Circle, Bhilwara.


                                                                 ----Appellant
                                    Versus
Legal Representatives of Shri Jai Prakash S/o Shri Purushottam
Lal Vyas-

1/1. Smt. Manorama Devi Wdio Late Shri Purushottam Lal

Vyas,

1/2. Smi. Vimla Devi Wd/o Late Shri Jai Prakash Vyas.

1/3. Manish Kumar S'o Late Shri Jai Prakash Vyas.

1/4. Kumari Shobhna D'o Late Shri Jai Prakash Vyas minor
through her mother Smt. Vimla Devi Wd/o Late Shri Jai Prakash,

2. Legal Representatives of Murari Lal S/o Late Purushottam Lal
Vyas:-

2/1. Smt. Manorama Devi Wdro Late Purushottam Lal Vyas.

2/2. Sant. Pushpa Devi Wd/o Late Murari Lal Vyas.

2/3. Inder Kumar S/o Late Murari Lal Vyas,

2/4. Krishna Kant Vyas S/o Late Murari Lal Vyas minor through
his mother Smt. Pushpa Devi Vyas,

2/5. Mahendra Kumar Vyas S/o Shri Murari Lal Vyas minor
through his mother Smt. Pushpa Devi Vyas.
2/6. Kumari Rekha Kumari Vyas D/o Late Murari Lal Vyas minor
through her mother Smt. Pushpa Devi Vyas,

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3. Smt. Manorama Devi Vyas W/o Late Shri Purushottam Lal
Vyas. All above Resident of Somaniya Mohalla, Kapasan,
Chittorgarh.
                                            (PLAINTIFFS)

4. Legal Representatives of Late Shri Sohan Lal Vyas S/o Shri
Goverdhan Lal Vyas:-

4/1. Smt. Anchi Bai @ Narbada Devi Wd/o Late Shri Sohan Lal
Vyas,

4/2. Prakash Chandra S/o Late Shri Sohan Lal Vyas,

4/3. Satya Narayan S/o Late Shri Sohan Lal Vyas through his
Legal Representatives:-

4/3/1. Smt. Geeta Devi W/o Late Shri Satya Narayan,

4/3/2. Pawan S/o Late Shri Satya Narayan,

4/3/3. Teena D/o Late Shri Satya Narayan, W/o Shri Harish
Chandra Upadhyaya, Resident of Jaagetiyon Ka Mohalla, Gyanji
Ka Chowk, Gangapura, District Bhilwara.

4/3/4. Abhimanyu S/o Late Shri Satya Narayan,

43/5. Ankit S/o Late Shri Satya Narayan,

4/4. Jagdish Chandra S/o Late Shri Sohan Lal Vyas through his
Legal Representatives:-

4/4/1 Smt. Vibha Devi W/o Late Shri Jagdish Chandra,

4/4/2. Ravi Raj Vyas S/o Late Shri Jagdish Chandra.

4/4/3. Pooja D/o Late Shri Jagdish Chandra,

4/4/4. Shubham S/o Late Shri Jagdish Chandra,

All Above Resident of Hospital Road, Kapasan. Chittorgarh.

4/5. Laxmi Narayan S/o Late Shri Sohan Lal Vyas.

4/6. Kailash Chandra S/o Late Shri Sohan Lal Vyas,

47. Gopal Lal @ Raj Kumar S/o Late Shri Sohan Lal Vyas,

4/8. Mst. Usha D/o Late Shri Sohan Lal Vyas, All above Resident
of Hospital Road, Kapasan, Chittorgarh.

5. Legal Representatives of Late Shri Giriraj Prasad S/o Shri
Goverdhan Lal Vyas:-

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5/1. Vijay Kumar Vyas S/o Late Shri Giriraj Prasad Vyas.
Resident of Ghanshyam Mali Ka Makaan, Opposite Power House
Road. Sanganer Road, Bhilwara.

5/2. Sushil Kumar Vyas S/o Late Shri Giriraj Prasad Vyas,
Resident of Hospital Road, Kupasan. Chittorgarh.

5/3. Vijay Laxmi Dio Late Shri Giriraj Prasad W/o Shri Kailash
Sharma, Resident of Kamla Joshi Pandit Niwas. Near Bhimganj
Thana. Bhilwara.

5/4. Smt. Rekha Dio Late Shri Giriraj Prasad Wio Shri
Dharmendra Kumar Sharma, Resident of M.1.G-33. Near Water
Tank, Shiv Om Kutir, Ram Tekari, Mandsaur. (M.P.)

5/5. Smt. Shashi Dio Late Shri Giriraj Prasad W/o Shri Arun
Sharma, Resident of Dharmutar Darwara, Bapu Gali, Pratapgarh.

6. Legal Representatives of Smt. Rukman Bai Wo Late Shri Heera
Lal Paneri

6/1. Smt. Kamla Devi Joshi Wo Shri Ravi Shankar Joshi through
her Legal Representative:-

6/1/1. Vishnu Shankar Joshi adopted son of Shri Ravi Shankar
Joshi & Smt. Kamla Devi through his Legal Representatives:-

6/1/1/1. Smt. Champa Devi Wo Late Shri Vishnu Shankar Joshi,

6/1/1/2 Laxmi Narayan Sio Late Shri Vishnu Shankar Joshi,

6/1/1/3. Sushil S/o Late Shri Vishnu Shankar Joshi, All above
Resident of 229. Rav ji Ka Hata, Udaipur.

6/1/1/4. Smt. Saroj Wd/o Lt. Shri Brajesh Joshi (Daughter in
Law of Lt. Sh. Vishnu Shankar)

6/1/1/5. Naveen S/o Lt. Shri Brajesh Joshi (Grandson of Lt. Sh.
Vishnu Shankar) Both Resident of Behind Sharma Hospital,
Kankroli, Dist. Rajsamand.

6/1/1/6. Smt. Shikha Dio Lt. Sh. Vishnu Shankar, W/o Late Shri
Bharat Kumar Mali, Resident of Bhatiyani Chauhta, Inside Gali
Near Ghaas Ghar, Near Ayurvedic Hospital. Udaipur.

6/2. Shri Hari Shankar S/o Late Shri Heera Lal Paneri, Resident
of 22/409, Patwa Gali, Gangore Ghat Marg. Jagdish Chowk,
Udaipur.

6/3. Smt. Chandra Devi Acharya Dio Late Shri Heera Lal Paneri
W/o Late Shri Dharam Narayan Acharya, Resident of 69, Near
Kaka Health Club, Hiran Magri, Sector No. 3, Udaipur.

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6/4. Shri Prakash Chandra Paneri So Late Shri Heera Lal Paneri,
Resident of House No. 10, Sharma Gali, Dholi Bawri, Inside Delhi
Gate, Udaipur.

6/5. Legal Representatives of Late Smt. Shanta Devi Batwal W/o
Shri Shankar Lal Barwal:-
6/5/1. Pradeep Kumar S/o Shri Shankar Lal Batwal,

6/5/2. Smt. Nidhi Batwal W/o Shri Avinash Naushalya D/o Shri
Shankar Lal Batwal, Both Resident of New Colony. Opposite
Charbhuja   Railway   Station,  Amet.    District Rajsamand

6/6. Shri Neelkant Paneri So Late Shri Heera Lal Paneri. Resident
of 97. Opposite Bombay Fabric, Gangore Ghat Marg. Jagdish
Chowk, Udaipur.

7. Legal Representatives of Late Smt. Sohan Bai Wd/o Late Shri
Kanhaiya Lal Bharji:-

7/1. Dharam Narayan S/o Late Shri Kanhaiya Lal Bharji through
his Legal Representative:-

7/1/1. Smt. Renu W/o Late Shri Dharam Narayan Bharji,
Resident of Brahampuri, Mavli, District Udaipur.

7/1/2. Divya Swarnkar D/o Late Shri Dharam Narayan Bharji,
Resident of New Bus Stand, Rawla Bagh. Dhariyawad, District
Udaipur.

7/1/3. Deepak S/o Late Shri Dharam Narayan Bharji.

7/1/4. Asha D/o Late Shri Dharam Narayan Bharji, Both Resident
of Brahampuri. Mavli. District Udaipur.

7/2. Smt. Kaushalya Devi D/o Late Shri Kanhaiya Lal Bharji, W/o
Shri Madan ji Pancholi,

7/3. Smt. Arjun Bai D/o Late Shri Kanhaiya Lal Bharji, W/o Shri
Kishan Lal Sharma,

7/4. Smt. Kamla Devi D/o Late Shri Kanhaiya Lal Bharji, W/o
Shri Harish Tiwari.

7/5. Chandra Shekhar S/o Vaidhya Jagdish Lal Tiwari,

7/6. Narendra S/o Vaidhya Jagdish Lal Tiwari,

7/7. Basant S/o Vaidhya Jagdish Lal Tiwari,

7/8. Lalit S/o Vaidhya Jagdish Lal Tiwari.

7/9. Smt. Tarika W/o Shri Man Mohan Joshi, D/o Vaidhya Jagdish

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                                   Lal Tiwari,

                                   8. Smt. Vimla Devi D/o Shri Purushottam Lal Vyas, Resident of
                                   Near Mandir, Kelwara, District Udaipur.

                                   9. Shri Mohd. Hussain S/o Shri Suleman Ji Bohra, Resident of
                                   Gandhi Chowk. Kapasan. District Chittorgarh.


                                                                                                        ----Respondent


                                   For Appellant(s)              :     Mr. Narendra Thanvi
                                   For Respondent(s)             :     Mr. Akshay Nagori
                                                                       Mr. Sohan Lal Jain with
                                                                       Mr. Mukesh Prajapat
                                                                       Mr. Alkesh Agarwal
                                                                       Mr. Anurag Shukla



                                                 HON'BLE MS. JUSTICE REKHA BORANA

Order

08/04/2026

1. An application for withdrawal of the present appeal has been

filed on behalf of the appellants.

2. Counsels for the respondents do not oppose the said

withdrawal.

3. In view of the submission made, the present appeal is

dismissed as withdrawn.

4. Stay petition and pending applications, if any, stand

disposed of.

(REKHA BORANA),J 205-KashishS/-

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