Citation : 2026 Latest Caselaw 4903 Raj
Judgement Date : 1 April, 2026
[2026:RJ-JD:14750]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7206/2026
1. Daya Ram Gurjar S/o Bhounri Lal Gurjar, Aged About 42
Years, R/o Village And Post Mandaliya Maida, Tehsil
Kotkhawada, Jaipur
2. Bhupendra Singh Shekhawat S/o Bhanwar Singh
Shekhawat, Aged About 40 Years, R/o Ponkh,
Udaipurwati, Distt Jhunjhunu, (Raj.)
3. Surya Rashmi Yogi S/o Hari Naraayan Yogi, Aged About
35 Years, R/o Vpo Kharakra , Tehsil Jamwaramgargh ,
Jaipur (Raj.)
4. Ram Prakash Meena S/o Kajor Mal Meena, Aged About 41
Years, R/o Papad, Jamwaramgargh Jaipur (Raj.)
5. Tara Chand Meghwal S/o Mobha Ram Meghawal, Aged
About 37 Years, R/o Shobhasar , Sujangrgh , Churu (Raj.)
6. Krishna Yadav D/o Ganga Ram Yadav, Aged About 52
Years, R/o New Colony, Ward No. 13, Near Bapu Bazar,
Chirawa City , Jhunjhunu (Raj.)
7. Radha Raman Gurjar S/o Ram Bilash Gurjar, Aged About
37 Years, R/o Barh Sohan, Po Fulwara, The Barnala,
Swaimadhopur (Raj.)
8. Roshan Lal Jatav S/o Harchandi Jatav, Aged About 37
Years, R/o Jatwara Road,taikapura, Teh Suroth , Distt
Karauli (Raj.)
9. Ajmal Ram S/o Modar Ram, Aged About 40 Years, R/o
Meghwalo Ka Bass , Kagal, Post Bhundana, Teh Pipar City,
Jodhpur (Raj.)
10. Mamta Saini D/o Kailash Chandra Saini, Aged About 40
Years, R/o 88 Hanuman Nagar Goner Road, Luniyawas ,
Jaipur (Raj.)
11. Kush Kumar Bhadoriya S/o Shivcharan Singh, Aged About
35 Years, R/o Bardala , Teh Nadoti , Distt Karauli (Raj.)
12. Suresh Meena S/o Ram Gopal Meena, Aged About 38
Years, R/o Village Indrapuri, Post Shriram Ki Nangal, Teh
Sanganer , Jaipur (Raj.)
13. Hukama Ram S/o Sukha Ram, Aged About 35 Years, R/o
Village Pandit Ji Ki Dhani , Teh Osian, Jodhpur (Raj.)
14. Suman Jangir D/o Shri Surendra Singh,, Aged About 41
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[2026:RJ-JD:14750] (2 of 4) [CW-7206/2026]
Years, R/o Vpo Kishorpura, Teh. Chirawa, Distt Jhunjhunu
(Rajasthan)
15. Anita D/o Shri Kailash Soni,, Aged About 41 Years, R/o Nr
Post Office, Balaji Mandir, Shambhupura, Chittorgarh
(Raj)
16. Pushpa Sharma D/o Jagdish Lal Sharma, Aged About 46
Years, R/o 179, Shastri Nagar, Chittorgarh (Raj)
17. Seema Predwal D/o Shri Ramgopal Predwal, Aged About
44 Years, R/o 580, Sadak Rasta, Vill Aawan, Kota (Raj)
18. Santosh Kumari D/o Rameshwar Lal, Aged About 50
Years, R/o 83, Bhaloth, Teh Khetri, Jhunjhunu (Raj)
19. Sunita Kumari Meena D/o Sita Ram Meena, W/o Rajesh
Meena, Aged About 38 Years, R/o Village Chhatriwali
Dhani Near By P.h.e.d. Office , Dausa (Raj.)
20. Kana Ram Saini S/o Rameshwar Saini, Aged About 39
Years, R/o Village Charanwas, Teh And Post Ramgargh
Pachwara, Distt Dausa (Raj.)
21. Ramesh Chandra S/o Dhukal Ram, Aged About 47 Years,
R/o Village Motisar Post Shekhsar , Jhunjhunu (Raj.)
22. Krishan Kumar S/o Birbal Ram, Aged About 39 Years, R/o
Ajeetpura, Teh Bhadra, Distt Hanumangargh (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Secondary Education Department, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Director, Elementary Education, Bikaner.
4. District Education Officer, (Secondary) Jodhpur
5. District Education Officer,(Elementary), Jodhpur
6. District Education Officer,(Secondary), Chittorgarh.
7. District Education Officer,(Elementary), Chittorgarh.
8. District Education Officer,(Secondary), Phalodi.
9. District Education Officer, (Elementary), Phalodi.
10. District Education Officer,(Secondary), Dausa .
11. District Education Officer,(Elementary), Dausa .
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[2026:RJ-JD:14750] (3 of 4) [CW-7206/2026]
12. District Education Officer,(Secondary), Bhilwara
13. District Education Officer,(Elementary), Bhilwara .
14. District Education Officer,(Secondary), Didwana-
Kuchaman .
15. District Education Officer,(Elementary), Didwana-
Kuchaman
16. District Education Officer,(Secondary), Nagaur .
17. District Education Officer,(Elementary), Nagaur
18. District Education Officer,(Secondary), Jaipur.
19. District Education Officer,(Elementary), Jaipur
20. District Education Officer,(Secondary), Bikaner.
21. District Education Officer,(Elementary), Bikaner.
22. District Education Officer,(Secondary), Churu.
23. District Education Officer,(Elementary), Churu
----Respondents
For Petitioner(s) : Mr. G.S. Shekhawat on behalf of Mr.
R.K. Saini
HON'BLE DR. JUSTICE NUPUR BHATI
Order
01/04/2026
1. Learned counsel for the petitioners has relied upon the
dictum encapsulated in D.B. S.A.W. No.293/2020 titled "The
State of Rajasthan & Ors. Versus Dal Chand Jat" and has
submitted that the appeal preferred by the State has been
dismissed therein inter alia similar issues and the same has been
decided in favor of similar situated persons as that of the
petitioners. It is submitted that the respondents are not
considering the representation filed by the petitioners and
declining the grant of equivalent benefits.
2. Heard the submissions put forth.
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3. In light of facts and circumstances of the instant case, this
Court directs that if an appropriate representation has been filed
by the petitioners, within a period of fortnight of date of passing
this order, the same shall accordingly be dealt by the respondents
and shall be considered by way of a speaking order, strictly in
accordance with law, in light of Pawan Meena vs. State of
Rajasthan & Ors. (SBCWP No. 1665/2024; Neutral Citation:
2024:RJ-JP:5792).
4. In light of the above, the present writ petition is disposed of.
Pending applications, if any shall also stand disposed.
(DR.NUPUR BHATI),J
51-/Devesh/-
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