Rajasthan High Court - Jodhpur
Mld College Of Nursing Education ... vs State Of Rajasthan (2025:Rj-Jd:44639) on 10 October, 2025
[2025:RJ-JD:44639]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2953/2025
Mld College Of Nursing Education (B.sc.), Kekri, Under The
Management Of Shri Mishri Lal Dubey Memorial Sansthan, Kekri,
District Ajmer Through Its Secretary Chandra Prakash Dubey S/o
Shri Mishi Lal Dubey, Aged About 64 Years, Resident Of Plot No.
125, Ward No. 2, Master Colony, Kekri, District Ajmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan)
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur, Through Its Secretary, Plot
No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
5. Rajasthan University Of Health Sciences, Kumbha Marg,
Tonk Road, Jaipur Through Its Registrar.
6. The Social Justice And Empowerment Department,
Through Its Secretary, Secretariat, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Rishabh Purohit
For Respondent(s) : Mr. Nitesh Mathur
Mr. Ayush Goyal
HON'BLE MR. JUSTICE SUNIL BENIWAL
Order
10/10/2025
1. The present writ petition has been filed with the following
prayer:-
"(I) The respondent may kindly be directed to accept the
scholarship forms (online/offline) of the students of the
(Uploaded on 10/10/2025 at 05:48:49 PM)
[2025:RJ-JD:44639] (2 of 3) [CW-2953/2025]
petitioner institution for academic session 2024-25 for B.Sc
Course;
(ii) The respondent RNC may kindly be directed to
recognize the petitioner institution for undertaking B.Sc.
Nursing course;
(iii) The respondent Authorities may further be directed to
upload the name of the petitioner institution on its official
website in the list of eligible institution for undertaking
GNM Nursing Course for academic session 2024-2025
onwards;
(iv) Cost of litigation and damages may also be allowed in
favour of the petitioner.
(v) Any other appropriate writ or order or direction which is
favorable to the petitioner in the facts and circumstances
of the case may kindly be granted to the petitioner"
2. Learned counsel for the petitioner at the outset submits that
the controversy raised in the present writ petition is identical to
the controversy which was earlier considered while deciding the
S.B. Civil Writ Petition No.11007/2022 (Radha Krishna Nursing
Education Institute Bhilwara Vs. State of Rajasthan & Ors.)
wherein a Co-ordinate Bench of this Court vide its order dated
04.09.2023 disposed of the said writ petition in light of the
judgment passed by a Co-ordinate Bench of this Court at Jaipur on
21.10.2022 while deciding S.B. Civil Writ Petition
No.11841/2022 (Ganpati keshyo Rai College of Nursing
V/s The State of Rajasthan & Ors.). It is stated that the
present writ petition be disposed of in the same terms as Radha
Krishna Nursing Education Institute Bhilwara (supra).
3. The submission made by the counsel for the petitioner is not
objected by the counsel appearing for the respondent.
(Uploaded on 10/10/2025 at 05:48:49 PM)
[2025:RJ-JD:44639] (3 of 3) [CW-2953/2025]
4. A Co-ordinate Bench of this Court in Radha Krishna
Nursing Education Institute Bhilwara (supra) held as under:-
"3. For the self same reasons, the present writ petition is
disposed of in terms of the order passed by the Jaipur
Bench of this Court in the case of Ganpati Keshyo Rai
College of Nursing(Supra). However, the eligibility of the
admission of the students shall be reckoned keeping in
view the last date of admission fixed by the respondents
and also orders passed by this Court, if applicable.
4. It is made clear that if any grievance remains, the
petitioner-Institute shall be at liberty to approach this
Court again."
5. In view of the submission made above, the present writ
petition is disposed of in light of judgment passed in Radha
Krishna Nursing Education Institute (supra).
6. Pending application(s), if any, stand(s) disposed of.
(SUNIL BENIWAL),J
62-AbhishekK/-
(Uploaded on 10/10/2025 at 05:48:49 PM)
Powered by TCPDF (www.tcpdf.org)
