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Halim Urf Haliya Urf Hakim vs State Of Rajasthan (2025:Rj-Jd:24536)
2025 Latest Caselaw 9938 Raj

Citation : 2025 Latest Caselaw 9938 Raj
Judgement Date : 20 May, 2025

Rajasthan High Court - Jodhpur

Halim Urf Haliya Urf Hakim vs State Of Rajasthan (2025:Rj-Jd:24536) on 20 May, 2025

Author: Farjand Ali
Bench: Farjand Ali
[2025:RJ-JD:24536]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
    S.B. Criminal Miscellaneous Bail Application No. 6057/2025

Halim Urf Haliya Urf Hakim S/o Aadam Khan, Aged About 54
Years,      R/o    Bhungariya,raswadi,police              Station    Bijrad,district
Barmer,rajasthan (Lodged In District Jail,barmer)
                                                                      ----Petitioner
                                      Versus
State Of Rajasthan, Through Pp
                                                                    ----Respondent


For Petitioner(s)            :    Mr. Bhagirath Ray Bishnoi
For Respondent(s)            :    Mr. S.S. Rathore, Dy. G.A.



                  HON'BLE MR. JUSTICE FARJAND ALI

Judgment

20/05/2025

01- izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk] iqfyl Fkkuk fcatjkM+k ftyk ckM+esj esa ntZ izFke lwpuk fjiksVZ la[;k 11@2021] vijk/k vUrxZr /kkjk 8@21] 24] 25 vkSj 29 Lokid vkS"kf/k vkSj eu%izHkkoh inkFkZ vf/kfu;e] 1985 ds ekeys esa izLrqr gqvk gSA

02- geus cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA

03- fo}ku vf/koDrk izkFkhZ&vfHk;qDr dk rdZ gS fd bl ekeys esa vkjksi i= izLrqr fd;k tk pqdk gSA izkFkhZ&vfHk;qDr fnukad 19-06-2021 ls U;kf;d vfHkj{kk esa py jgk gSA fopkj.k esa le; yxus dh lEHkkouk gSA bu vk/kkjksa ij izkFkhZ&vfHk;qDr dks tekur ij fjgk fd;s tkus dh izkFkZuk dhA fo}ku vf/koDrk izkFkhZ&vfHk;qDr }kjk jktLFkku mPp U;k;ky; }kjk lgvfHk;qDrksa dks tekur ij NksM+s tkus ds vkns'kksa dh izfrfyfi izLrqr dh gS] tks fd fuEukuqlkj gS%&

[2025:RJ-JD:24536] (2 of 2) [CRLMB-6057/2025]

1- Bachaya Khan vs State of Rajasthan (SB Criminal Mis. Bail Application No. 276/2025),

2. Varindra Singh Vs State of Rajasthan (SB Criminal Mis. 2nd Bail Application No. 732/2024)

3. Narpinder Singh Vs State of Rajasthan (SB Criminal Mis Bail Application No. 5253/2022)

04- blds foijhr ;ksX; yksd vfHk;kstd us tekur vkosnu dk fojks/k fd;kA

05- tekur vkosnu ij euu fd;k] i=koyh dk voyksdu fd;kA ;kph ds fo}ku vf/koDrk ,oa fo}ku yksd vfHk;kstd dks lquk x;kA lgvfHk;qDrx.k cNk;k [kku] ofjUnz flag o ujfianj flag dks bl U;k;ky; dh led{k ihB }kjk tekur iznku dh xbZ gSA izkFkhZ dk izdj.k lgvfHk;qDrx.k ls fHkUu ugha gS] cfYd csgrj fLFkfr dk gS D;ksafd izkFkhZ ls dksbZ cjkenxh ugha gqbZ gSA

06- cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk tqeZ dh izd`fr o ifjfLFkfr;ksa esa izkFkhZ&vfHk;qDr dks bl U;k;ky; dh jk; esa tekur ij fjgk fd;k tkuk mfpr izrhr gksrk gSA

07- ifj.kker% tekur vkosnu vUrxZr /kkjk 439 n.M izfØ;k lafgrk Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDr gyhe mQZ gkfy;k mQZ gdhe iq= vkne [kka mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa v/khuLFk U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa ipkl gtkj :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks"kizn iPphl&iPphl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(FARJAND ALI),J 96-YogeshwarS/-

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