Citation : 2025 Latest Caselaw 883 Raj
Judgement Date : 10 May, 2025
NATIONAL LOK ADALAT
(BENCII NO.l)
RAJASTHAN HIGH COURT, JODHPUR
S.B. Civil Misc. Appeal No.513812011
National Insurance Company Ltd. Vls Shri Dharji & Ors.
Present-
Hon'ble Mr. Justice Manoj Kumar Garg, Chairman
Shri Nathu Singh Rathore, AAG, Member
Appearance-
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Appellant(s) : Mr. Rajesh Choudhary
Respondent(s) : ..M...y..r..? ...4.F
..r;.lC ..'5
......- .. - - - - . ~ ~ ~
AWARD OF LOK ADALAT
Date: 10.05.2025
The matter is placed before the Lok Adalat today.
The MACT, District Banswara by its judgment and award dated 19.08.201 1 in
MAC Case No.184/2010 awarded a sum of Rs.56,000/- alongwith interest @ 8 % per
annum.
Learned counsel for the appellant submits that he wants to withdraw the present
appeal with liberty to move an application for recalling of this order in the event an
appeal is found to have been filed by claimant/owner/driver of the vehicle. As the
*
appellant Company has decided to comply with the award impugned in the spirit of
Lok Adalat, this appeal is allowed to be withdrawn as prayed.
In view of the above, the appeal is disposed of as withdrawn.
The Registry is directed to send back the record forthwith.
Signature on behalf of Appellant(s) Signatur5 on behalf of Respondent(s)
Membgr Chairman
National Lok Adalat National Lok Adalat
Jodhpur Jodhpur
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