Rajasthan Medicare Relief Society vs Bherunath Services And Security ...
2025 Latest Caselaw 753 Raj

Rajasthan High Court - Jodhpur

Rajasthan Medicare Relief Society vs Bherunath Services And Security ... on 9 May, 2025

Author: Farjand Ali

Bench: Farjand Ali

                                   [2025:RJ-JD:22617]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Crml Leave To Appeal No. 29/2024

                                   Rajasthan Medicare Relief Society, Maharana Bhupal Govt,
                                   Hospital Udaipur Through Secretary/ President Dr R.l Suman
                                   (Authorized Person)
                                                                                                        ----Appellant
                                                                       Versus
                                   Bherunath Services And Security, Through Manager Kamleshwar
                                   Gamar, Address 622, Kailash Colony, Sector No. 11 Udaipur
                                   Rajasthan
                                                                                                      ----Respondent


                                   For Appellant(s)           :    Mr. Komal R. Verma
                                   For Respondent(s)          :    -



                                                   HON'BLE MR. JUSTICE FARJAND ALI

Order

09/05/2025

1. The complaint filed by the petitioner was dismissed for want

of prosecution and as a necessary effect of Section 256 of Cr.P.C.,

the accused has been acquitted. There seems reasonable grounds

to allow the petitioner to prefer an appeal against the impugned

judgment.

2. Accordingly, the instant application seeking leave to appeal is

allowed. The memo of leave to appeal application shall be treated

and registered as an appeal.

3. Office to proceed.

(FARJAND ALI),J 70-divya/-

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