Rajasthan High Court - Jodhpur
Sunil Kumar Sharma vs State Of Rajasthan (2025:Rj-Jd:15714) on 25 March, 2025
[2025:RJ-JD:15714]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 18058/2024
Biram Dev S/o Shri Pusaram, Aged About 43 Years, Resident Of -
Mukam Khedaprathviraj, Post Gola, Tehsil Pisagan, District
Ajmer, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Gangadtalai,
District Banswara, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 18149/2024
Smt. Kavita D/o Shri Ranveer Singh, Aged About 33 Years,
Resident Of Mukam Post Ranasar Via Dungara, Tehsil Navalgarh,
District Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Ghatol,
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18150/2024
Sunil Kumar Sharma S/o Shri Om Prakash Sharma, Aged About
47 Years, Resident Of - Ghoverdhanpura, Via Palasana, District
Sikar, Rajasthan.
----Petitioner
Versus
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1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Sajjangarh,
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18152/2024
Devnarayan Purohit S/o Shri Babulal Purohit, Aged About 39
Years, Resident Of Mukam Post Bohoro Ka Baap, Tehsil Baap,
District Jodhpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Sajjangarh,
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18153/2024
Gulab Singh S/o Shri Vishan Singh, Aged About 42 Years,
Resident Of - Variya Verecha, Tehsil Pachpadra, District Barmer,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Ghatol,
District Banswara, Rajasthan.
----Respondents
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S.B. Civil Writ Petition No. 18154/2024
Krishan Gopal Sharma S/o Shri Umakant Sharma, Aged About
42 Years, Resident Of - Village Doulatpura, Post Katrathal,
District Sikar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Ghatol,
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18159/2024
Smt. Rajbala Sharma D/o Shri Subhash Chandra Kaler, Aged
About 36 Years, Resident Of - Mukam Post Samaspur, District
Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Ghatol,
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18167/2024
Praveen Singh S/o Narpat Singh, Aged About 37 Years, Village
Bishangarh, Tehsil And District Jalore, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
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2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Ghatol,
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18211/2024
Smt. Pooja Sharma D/o Vishnudutt Sharma, Aged About 29
Years, Near Usha Mandir, Bheeter Baadi, Bayana, District
Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Chief Executive Officer, Zila Parishad Banswara, District
Banswara, Rajasthan.
3. Block Development Officer, Panchayat Samiti Ghatol,
District Banswara, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Manish Patel
For Respondent(s) : Mr. K.S. Solanki for
Mr. I.R. Choudhary, AAG
HON'BLE MR. JUSTICE ARUN MONGA
Order
25/03/2025
1. Both the learned counsels are ad idem that the controversy
raised by the petitioner herein is no more res-integra in view of
the judgment rendered by a Coordinate Bench of this Court in the
case of Hoshiyar Singh & ORs. State of Rajasthan & Ors. :
S.B. Civil Writ Petition No.2863/2022, decided on 23.05.2022.
[2025:RJ-JD:15714] (5 of 5) [CW-18058/2024]
2. In view of the aforesaid consensus, the instant writ petition
is also allowed by joint consent in the same terms as judgment
ibid.
3. All pending application (s), if any, shall also stand disposed
of.
(ARUN MONGA),J
153-161-SP/skm/-
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