Citation : 2025 Latest Caselaw 8841 Raj
Judgement Date : 17 March, 2025
[2025:RJ-JD:14189]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 20046/2024
Shri Neeraj Pandya S/o Shri Jay Prakash Pandya, Aged About 57
Years, R/o - Housing Board, Tehsil And District - Banswara
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub Divisional Officer),
Tehsil And District Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District - Banswara, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 16360/2024
Shri Kripa Shankar Pandya S/o Shri Mansukhram Pandya, Aged
About 78 Years, R/o Anjana, Tehsil Garhi, District Banswara
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub- Divisional Officer),
Tehsil And District Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, Ojaria
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Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 16463/2024
Shri Ganesh Lal Joshi S/o Shri Lalita Shankar Joshi, Aged About
79 Years, R/o - 19, Bahubali Colony, Tehsil And District -
Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyoti Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District -
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub Divisional Officer) Tehsil
And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 16707/2024
Shri Ashok Dabgar S/o Shri Manaklal, Aged About 48 Years,
R./o- Subash Nagar, Tehshil- Garhi, District- Bnaswara
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub-Divisional Officer),
Tehshil And District- Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o-
Ojaria Tehsil And District - Banswara, Rajasthan.
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----Respondents
S.B. Civil Writ Petition No. 17455/2024
Smt Kalpana Bhatt W/o Shri Dilip Bhatt, Aged About 55 Years, R/
o Gram Bori, Tehsil Garhi, District Banswara Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub Divisional Officer),
Tehsil And District Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o
Ojaria Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20006/2024
Shri Manoj Kumar S/o Shri Purushotham Lal Pandya, Aged About
59 Years, R/o - Tripoliya Road Sutharwada, Tehsil And District -
Banswara Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub-Divisional Officer),
Tehsil And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District - Banswara, Rajasthan.
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----Respondents
S.B. Civil Writ Petition No. 20017/2024
Shri Mayank Trivedi S/o Shri Uma Shankar Trivedi, Aged About
44 Years, R/o Ward No. 12, Brahman Mohalla, Talwara,
Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub Division Officer), Tehsil
And District Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o
Ojaria Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20047/2024
Smt Sheela Trivedi W/o Shri Ravendra Trivedi, Aged About 53
Years, R/o - 48, Mahi Sarovar Colony, Banswara, District
Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub Divisional Officer),
Tehsil And District Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District - Banswara, Rajasthan.
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----Respondents
S.B. Civil Writ Petition No. 20061/2024
Smt Lata Trivedi W/o Shri Dinesh Shukla, Aged About 55 Years,
R/o Shiv Colony Banswara Tehsil And District Banswara
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub- Divisional Officer),
Tehsil And District Banswara, Rajasthan.
5. Legal Representation of Shri Vijay Pal Atmaj,
5/1. Smt Kanu Devi W/o Shri Lt. Vijay Pal Atmaj, Aged About
50 Years, R/o Gram Chapariya Tehsil And District
Banswara, Rajasthan.
5/2. Shri Surendra Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 48 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
5/3. Shri Hemant Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 45 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20080/2024
Smt Yashwanti Devi D/o Shri Jagdish Chand, Aged About 65
Years, R/o - Talwara, Tehsil- Talwara, District- Banswara,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyoti Nagar, Lalkothi, Jaipur,
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Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Legal Representation of Shri Vijay Pal Atmaj,
5/1. Smt Kanu Devi W/o Shri Lt. Vijay Pal Atmaj, Aged About
50 Years, R/o Gram Chapariya Tehsil And District
Banswara, Rajasthan.
5/2. Shri Surendra Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 48 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
5/3. Shri Hemant Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 45 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20090/2024
Shri Dilip Joshi S/o Shri Umiyashankar Joshi, Aged About 54
Years, Gram Anjana, Tehsil Garhi, District Banswara Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyoti Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Legal Representation of Shri Vijay Pal Atmaj,
5/1. Smt Kanu Devi W/o Shri Lt. Vijay Pal Atmaj, Aged About
50 Years, R/o Gram Chapariya Tehsil And District
Banswara, Rajasthan.
5/2. Shri Surendra Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 48 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
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5/3. Shri Hemant Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 45 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20092/2024
Shri Nand Kishor Pandya S/o Shri Mansukhram Pandya, Aged
About 79 Years, R/o Anjana, Tehsil Arthuna, District Banswara
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyoti Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Legal Representation of Shri Vijay Pal Atmaj,
5. Smt Kanu Devi W/o Shri Lt. Vijay Pal Atmaj, Aged About
50 Years, R/o Gram Chapariya Tehsil And District
Banswara, Rajasthan.
6. Shri Surendra Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 48 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
7. Shri Hemant Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 45 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20123/2024
Shri Manoj Patel S/o Shri Roopchand Patel, Aged About 47 Years,
R/o Holi Chowk Prithvi Ganj Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
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2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyoti Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Legal Representation of Shri Vijay Pal Atmaj,
5/1. Smt Kanu Devi W/o Shri Lt. Vijay Pal Atmaj, Aged About
50 Years, R/o Gram Chapariya Tehsil And District
Banswara, Rajasthan.
5/2. Shri Surendra Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 48 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
5/3. Shri Hemant Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 45 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20177/2024
Shri Rajnikant Shukla S/o Shri Premshankar Shukla, Aged About
71 Years, R/o - Gram Saredi Badi, Tehshil- Garhi, District-
Banswara Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Legal Representation of Shri Vijay Pal Atmaj,
5/1. Smt Kanu Devi W/o Shri Lt. Vijay Pal Atmaj, Aged About
50 Years, R/o Gram Chapariya Tehsil And District
Banswara, Rajasthan.
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5/2. Shri Surendra Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 48 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
5/3. Shri Hemant Kumar Atmaj S/o Shri Lt. Vijay Pal Atmaj,
Aged About 45 Years, R/o Gram Chapariya Tehsil And
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20361/2024
Smt. Sulochana Acharya S/o Shri Ghanshyam, Aged About 69
Years, R/o Kalyan Colony, District-Banswara Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi , Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub-Divisional Officer),
Tehsil And District-Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District -Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20443/2024
Shri Bhagwati Shankar Bhatt S/o Shri Hiralal Bhatt, Aged About
82 Years, R/o - 222 D Block Otc Scheme, Sajjan Nagar, Udaipur
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyoti Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District -
Banswara, Rajasthan.
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4. The Land Acquisition Officer, ( Sub Divisional Officer),
Tehsil And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District - Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20460/2024
Shri Dharmendra Trivedi S/o Shri Lajja Shankar Trivedi, Aged
About 53 Years, R/o - Brahmin Mohalla, Talwara, Tehsil And
District Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub-Divisional Officer, Tehsil
And District Bhilwara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20477/2024
Shri Umakant Bhatt S/o Shri Anandilal Bhatt, Aged About 58
Years, R/o Aanjana, District-Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquistion Officer (Sub-Divisional Officer), Tehsil
And District - Banswara , Rajasthan.
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5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o
Ojaria Tehsil And District-Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20544/2024
Shri Hemant Kumar Trivedi S/o Lt. Shri Purna Shankar Trivedi,
Aged About 54 Years, R/o - Sadar Bazar Talwara, District-
Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, The Rajasthan Housing Board
District - Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20552/2024
Legal Representation Of Late Shri Girish Chandra Bhatt
1. Smt Neeta W/o Late Girish Chandra Bhatt, Aged About 56
Years, r/o Subhash Nagar, Near Aashirwad School, Tehsil
Banswara, District Banswara, Rajasthan.
2. Yash S/o Late Girish Chandra Bhatt, Aged About 27 Years,
r/o Subhash Nagar, Near Aashirwad School, Tehsil
Banswara, District Banswara, Rajasthan.
3. Smt. Chaheti D/o Late Girish Chandra Bhatt, Aged About
35 Years, r/o Thandla, Tehsil Thandla, District Jhabua,
Madhyapradesh.
4. Himani D/o Late Girish Chandra Bhatt, Aged About 30
Years, r/o Subhash Nagar, Near Aashirwad School, Tehsil
Banswara, District Banswara, Rajasthan.
----Petitioners
Versus
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1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District
Banswara, Rajasthan.
4. The Land Acquisition Officer (Sub-Divisional Officer, Tehsil
And District Bhilwara, Rajasthan.
5. Arjun S/o Pem Ji, Aged About 60 Years, Ojaria, Tehsil And
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20600/2024
Shri Mohanlal Shukla S/o Lt. Shri Reva Shankar Shukla, Aged
About 79 Years, R/o Talwara At Present Banswara, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, The Rajasthan Housing Board
District - Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20601/2024
Shri Suresh Pandya S/o Shri Kanti Lal Pandya, Aged About 57
Years, R/o Udela, Tehsil Garhi, District Banswara, Rajasthan.
----Petitioner
Versus
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1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, The Rajasthan Housing Board
District - Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehsil And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20666/2024
Smt Chandrakala Bhatt W/o Shri Lt. Manohar Bhatt, Aged About
75 Years, R/o - Kalyan Colony, Tehsil And District- Banswara
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehshil And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District- Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20691/2024
Legal Representation Of Smt Kamla Garasiya, Through -
1. Shri Nanulal Garasiya S/o Rupa Ji Garasiya, Aged About
60 Years, R/o Saharanpur, Tehsil Garhi, District Banswara,
Rajasthan.
2. Shri Nikhil Garasiya S/o Nanulal Garasiya, Aged About 31
Years, R/o Saharanpur, Tehsil Garhi, District Banswara,
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Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Jaipur Of Rajasthan.
2. The Rajasthan Housing Board, Through Its Chairman,
Awas Bhawan, Jan Path, Jyothi Nagar, Lalkothi, Jaipur,
Rajasthan.
3. The Project Engineer, Rajasthan Housing Board District-
Banswara, Rajasthan.
4. The Land Acquisition Officer, (Sub- Divisional Officer)
Tehshil And District - Banswara, Rajasthan.
5. Shri Arjun S/o Shri Pem Ji, Aged About 60 Years, R/o -
Ojaria Tehsil And District- Banswara, Rajasthan.
----Respondents
For Petitioner(s) : Ms.Dolly Jaiswal, Mr. Hemank
Vaishnav & Mr. Chitrang Vaishanv
For Respondent(s) : Mr. Amit Tatia
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 17/03/2025
Learned counsel for the parties are in agreement that the controversy involved in the present writ petitions is squarely covered by a judgment of even date passed by this Court in CWP No.15921/2024 (Shri Jagdish Chadnra Teli vs. The State of Rajasthan & Ors.).
In view of the above submissions, the present writ petitions are also allowed in terms of the order passed by this Court in Shri Jagdish Chandra Teli's case (supra).
The stay applications and other pending applications, if any, also stand disposed of.
A copy of this order be placed in each connected file.
(VINIT KUMAR MATHUR),J 239-263-SanjayS/ except 240 & 264-
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