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Manglaram vs Madanlal
2025 Latest Caselaw 8486 Raj

Citation : 2025 Latest Caselaw 8486 Raj
Judgement Date : 8 March, 2025

Rajasthan High Court - Jodhpur

Manglaram vs Madanlal on 8 March, 2025

Author: Dinesh Mehta
Bench: Dinesh Mehta

NATIONAL LOK ADALAT (BENCH NO. 1)

RAJASTHAN HIGH COURT, JODHPUR S.B. Civil Misc. Appeal No. 981/2023

Manglaram & Anr. vs. Madanlal & Ors.

Present-

Hon'ble Mr. Justice Dinesh Mehta, Chairman

Shri Narendra Rajpurohit, Member

Appearance-

                                   Appellant(s)          :       Mr. M.C. Bishnoi

                                   Respondent(s)         :       Mr. Hafiz Gauran, Asst. Manager, OIC

                                                                  AWARD OF LOK ADALAT

                                                                                                                Date: 08.03.2025

The matter is placed before the Lok Adalat today.

The MACT, Pali by its judgment and award dated 27.09.2022 in MAC Case No. 212/2018 awarded a sum of Rs. 14,55,240/- alongwith interest @ 6% per annum.

With the consent of the parties, the impugned award dated 27.09.2022 is further enhanced by Rs. 4,00,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s) without insisting upon FDR. The award impugned dated 27.09.2022 passed by MACT, Pali in Claim Case No. 212/2018 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.



                                   Signature on behalf of Appellant(s)                  Signature on behalf of Respondent(s)




                                              Member                                                         Chairman
                                         National Lok Adalat                                            National Lok Adalat
                                              Jodhpur                                                        Jodhpur







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