Citation : 2025 Latest Caselaw 8446 Raj
Judgement Date : 7 March, 2025
[2025:RJ-JD:12892]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5432/2025
1. Narendra Singh S/o Ishwar Singh, Aged About 39 Years,
R/o Village Tigiyas, Post- Mandrella, Tehsil Chirawa, Dist-
Jhunjhunu, At Present Posting Gups Mau, Block-
Railmagra, Dist- Rajsamand.
2. Garima W/o Ajay Gadhwal, Aged About 32 Years, R/o
Ward No. 3, Jatawas, Bagar, Post Bagar, Dist. Jhunjhunun,
Raj. At Present Posting Gups Shakkargarh, Block
Deogarh, Dist. Rajsamand.
3. Yogita Rathore D/o Lalit Kumar Rathore, Aged About 37
Years, R/o 47C, Jawahar Colony, Dist. Jhalawar, Raj. At
Present Posting Gups Khacharod, Tehsil Bakani, Dist.
Jhalawar.
4. Hemraj Saini S/o Chhotu Lal Saini, Aged About 37 Years,
R/o Near Chhata Bazar Chauth Ka Barwara, Dist. Sawai
Madhopur, Raj. At Present Posting Gups Jajani, Block
Bhawanimandi, Dist. Jhalawar.
5. Anis Khan S/o Mehmood Khan, Aged About 42 Years, R/o
Near Khajan Singh Ka Kuan, Chauth Ka Barwara, Dist.
Sawai Madhopur, Raj. At Present Posting Gups Bhandar,
Block Piddawa, Dist. Jhalawar.
6. Om Prakash Merotha S/o Hariram Merotha, Aged About
36 Years, R/o Hariram Merotha, Bus Stend Sarai,
Mandana, Dist. Kota, Raj. At Present Posting Gups
Naklang, Block Pidawa, Dist. Jhalawar.
7. Vijay Singh Chundawat S/o Tej Singh Chundawat, Aged
About 41 Years, R/o Thikriya Mokhanda, Koshithal, Dist.
Bhilwara, Raj. At Present Posting Gups Govaliya, Block
Amet, Dist. Rajsamand.
8. Krishan Kumar Jorasia S/o Net Ram, Aged About 49
Years, R/o Ward No. 10, Gorir, Dist. Jhunjhunun, Raj. At
Present Posting Ggsss Bada Bhanuja, Block Khamnor,
Dist. Rajsamand.
9. Rakesh Kumar S/o Subhash Chandra, Aged About 38
Years, R/o Nalpur, Dist. Jhunjhunun, Raj At Present
Posting Ggups Karunda, Block Chotisadari, Dist.
Pratapgarh.
10. Paras Mal Rawal S/o Gopi Lal Rawal, Aged About 43
Years, R/o Kumharo Ka Mohalla Suraj Chainpura, Dist.
Bhilwara, Raj. At Present Posting Gups Gudli Kakrod,
Block Deogarh Dist. Rajsamand.
11. Charu Sen D/o Vimal Kumar Sen, Aged About 29 Years,
R/o 2/401 Danti Kshetra Anvali Swami Vivekanand Nagar,
Dist. Kota, At Present Posting Gups Jagannathpuri
Jhumaki, Block Jhalarapatan, Dist. Jhalawar.
12. Krishan Kumar Yadav S/o Deshraj, Aged About 39 Years,
R/o Karnikot Mundawar, Dist. Alwar, At Present Posting
Ggsss Tal, Block Deogarh, Dist. Rajsamand.
13. Ram Kumar S/o Mohan Lal, Aged About 39 Years, R/o
Gyana Ki Dhani, Baral, Tehsil And Dist. Sikar, Raj. At
Present Posting Gups Arniya, Block Bhawani Mandi, Dist.
Jhalawar.
14. Shanker Lal S/o Krishan Kumar, Aged About 33 Years, R/o
Ward No. 10 Vpo Munda, Dist. Hanumangarh, At Present
Posting Gups Nayakheda, Block Dag, Dist. Jhalawar.
15. Devendra Singh S/o Dharampal Singh, Aged About 33
Years, R/o Vill Salempur Kalan, Tehsil Bhusawar, Dist.
Bharatpur, At Present Posting Gups Gadha/ Jagdishpura,
Block Dag, Dist. Jhalawar.
16. Vinod Kumar S/o Mangat Ram, Aged About 41 Years, R/o
Ward No. 4 Chak Ganeshgarh, Durgasinghpura, Dist. Sri
Ganganagar, At Present Posting Gups Jawanadhnai, Block
And Dist. Jaisalmer.
17. Anita Kumari D/o Viram Chand, Aged About 39 Years, R/o
1064 Subhashnagar-Ii, Anandpura Phootu Talab, Dist.
Kota, At Present Posting Gups Patlon, Block Manohar
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Thana, Dist. Jhalawar.
18. Akshaya Jangir S/o Ashok Kumar Jangir, Aged About 29
Years, R/o Norana, Tehsil Neem Ka Thana, Dist. Sikar, At
Present Posting Gups Payara, Block Bhawani Mandi, Dist.
Jhalawar.
19. Brajesh Kumar S/o Harnam Singh, Aged About 40 Years,
R/o Vpo Ajau, Tehsil Kumher, Dist. Bharatpur, Raj. At
Present Posting Gups Jhikadiya Asalpur, Block Aklera,
Dist. Jhalawar.
20. Rajesh Kumar S/o Om Prakash, Aged About 44 Years, R/o
3E Chhoti Street No. 10 Ssb Road Sriganganagar, At
Present Posting Gups Tota, Block Nachana, Dist.
Jaisalmer.
21. Kavita D/o Harish Kumar, Aged About 31 Years, R/o Ward
No. 23 Behind Power House Maya Colony, Khairthal, Dist.
Khairthal- Tijara, At Present Posting Gups Dabli, Block
Sunel, Dist. Jhalawar.
22. Arjun Gahlot S/o Bajrang Lal, Aged About 30 Years, R/o
Mukhtaprasad Road, Rathore Floor Mill Ke Pass,
Sarvodaya Basti, Dist. Bikaner, At Present Posting Gups
Bishan Singh Ki Dhani, Block Pokaran, Dist. Jaisalmer.
23. Kanhaiya Lal Songra S/o Sita Ram Songra, Aged About 40
Years, R/o Janibas, Kaloo, Dist. Bikaner, At Present
Posting Gups Devri Mandir, Block Aklera, Dist. Jhalawar.
24. Chandrakala D/o Hukkam Singh, Aged About 37 Years, R/
o Janawad Gomti Choraha, Charbhuja, Dist. Rajsamand,
Raj. At Present Posting Gups Bhundal, Dist. Rajsamand.
25. Suresh Kumar Doot S/o Ramkaran Singh Doot, Aged
About 47 Years, R/o Sultanpura, Post Niwai, Dist.
Jhunjhunu, At Present Posting Gups Borkheri, Block
Sunel, Dist. Jhalawar.
26. Brij Bhushan Vaishav S/o Mahaveer Prasad Sharma, Aged
About 34 Years, R/o 5-K 177, Shivaji Park, Dist. Alwar, At
Present Posting Gups Bharat Singh Ka Guda, Block
Deogarh, Dist. Rajsamand.
27. Subhash Chand Saini S/o Phoolchand Saini, Aged About
34 Years, R/o Dhani Sherala, Tehsil Udaipurwati, Dist.
Jhunjunun, At Present Posting Gups Bhachadiya, Block
Deogarh, Dist. Rajsamand.
28. Sangeeta Kumari S/o Bajrang Lal Jat, Aged About 29
Years, R/o Village Gopinathpura, Tehsil Dantaramgarh,
Dist. Sikar, At Present Posting Gups Sendro Ki Bhagal
Piplanji, Dist. Rajsamand.
29. Mangi Lal Khawa S/o Saval Ram, Aged About 49 Years, R/
o Village Rawar (Jhun Ki Dhani) Tehsil Bilara, Dist.
Jodhpur, At Present Posting Gsss Dabli Rathoran Raha,
Bagoda, Dist. Jalore.
30. Bhanwar Lal S/o Bodu Ram Purohit, Aged About 39 Years,
R/o Purohito Ka Bas, Dhanari Goliya, Dist. Sirohi, At
Present Posting Gups Bharla, Block Bali, Dist. Pali.
31. Lalit Kumar S/o Ladu Ram Sain, Aged About 36 Years, R/
o Village Mandla, Tehsil Sojat, Dist. Pali, At Present
Posting Gups Kharda (Kuran), Block Bali, Dist. Jalore.
32. Bhikha Ram Siyag S/o Vagata Ram Siyag, Aged About 40
Years, R/o Siyako And Roada Ki Dhani Tetrol, Post Aakoli,
Tehsil Chitalwana, Dist. Jalore, At Present Posting Gups
Vamal, Block Chitalwana, Dist. Jalore.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural And Panchayati Raj, Government Of Rajasthan,
Jaipur, Rajasthan.
2. The Secretary, Department Of Education, Government Of
Rajasthan, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District
Bikaner, Rajasthan.
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[2025:RJ-JD:12892] (3 of 4) [CW-5432/2025]
4. The District Education Officer, Elementary Education,
District Rajsamand, Rajasthan.
5. The District Education Officer, Elementary Education,
District Jaisalmer, Rajasthan.
6. The District Education Officer, Elementary Education,
District Jhalawar, Rajasthan.
7. The District Education Officer, Elementary Education,
District Pali, Rajasthan.
8. The District Education Officer, Elementary Education,
District Jalore, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Tanwar Singh Rathore.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN MONGA
Order
07/03/2025
1. Petitioners herein, inter alia, seek a direction to the
respondents to grant all notional benefits, fixation, and seniority
for the post of Teacher Grade-III w.e.f. the date of actual joining
orders, along with all consequential benefits.
2. At the outset, it is submitted by learned counsel for the
petitioners that the issue raised in the present writ petition is
covered by an order dated 21.11.2017 passed by a Co-ordinate
Bench of this Court at Jaipur Bench in S.B. Civil Writ Petition
No.21214/2014 : Om Prakash & Ors. Vs. State of Rajasthan
& Ors. He submits that the petitioners are sanguine that, in case
they are allowed to file a representation qua the grievance raised
in the present writ petition and the same is considered in light of
the aforesaid judgment, they will be meted out with favorable
treatment.
3. In view of the aforesaid, without commenting on the merits
of the case, the petition filed by the petitioners is disposed of with
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a direction to the competent authority to decide the
representation (may file fresh, if not already filed) of the
petitioners, in accordance with law, keeping in view the
observations made in the case of Om Prakash (supra), as
expeditiously as possible.
4. Pending application(s), if any, stand disposed of.
(ARUN MONGA),J
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