Gautam Lal Meena vs The State Of Rajasthan ...
2025 Latest Caselaw 8157 Raj

Rajasthan High Court - Jodhpur

Gautam Lal Meena vs The State Of Rajasthan ... on 3 March, 2025

[2025:RJ-JD:11736]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   S.B. Civil Writ Petition No. 1435/2025

Gautam Lal Meena S/o Shri Kalu Ram Charpota, Aged About 39
Years, Resident Of Rayn Pada Nichla Ghantala District Banswara
Rajasthan
                                                                       ----Petitioner
                                       Versus
1.       The State Of Rajasthan, Through Secretary Department
         Of Agriculture Department Government Of Rajasthan
         Jaipur.
2.       The       Additional      Director        (Vigilance       And    Admin.),
         Department         Of     Social       Justice       And    Empowerment
         Government Of Rajasthan Jaipur.
3.       Block Social Security Officer Ghatol Banswara, District
         Banswara Rajasthan.
                                                                    ----Respondents


For Petitioner(s)            :     Mr. Ripudaman Singh
For Respondent(s)            :     Mr. Vivek Sharma for
                                   Mr. Mukesh Dave, A.G.C.



               HON'BLE MR. JUSTICE ARUN MONGA

Order (Oral)

03/03/2025

1. Petitioner herein, working as Social Security Officer, is before

this Court assailing an order dated 11.01.2025 (Annex.1), vide

which he has been transferred from Panchayat Samiti Ghatol,

Banswara to Panchayat Samiti, Khemli, Udaipur, which is stated to

be about 160 kms. away.

2. Heard.

3. Matter being similar as was in S.B. Civil Writ Petition

No.3804/2024 (Rajesh Sharma Vs. State of Rajasthan & Ors.), the

present petition is also dismissed as per Appendix 'B' of judgment,

[2025:RJ-JD:11736] (2 of 2) [CW-1435/2025]

ibid. The reasons for dismissal stated in the aforesaid judgment

shall be treated as part and parcel of this order.

4. All pending applications are disposed of accordingly.

(ARUN MONGA),J 76-SP/skm/-

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