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Abdul Majid vs State Of Rajasthan
2025 Latest Caselaw 5694 Raj

Citation : 2025 Latest Caselaw 5694 Raj
Judgement Date : 29 January, 2025

Rajasthan High Court - Jodhpur

Abdul Majid vs State Of Rajasthan on 29 January, 2025

[2025:RJ-JD:5591]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
                    S.B. Civil Writ Petition No. 1973/2025

Gokul      Chand,      Aged       About     42     Years,       R/o    Ward   No.   3,
Bahadurpura , Bamanwas , Sikar (Raj.)
                                                                         ----Petitioner
                                        Versus
1.         The   State      Of     Rajasthan,         Through         The   Secretary,
           Department Of Rural Development , And Padnchady7Ati
           Raj, Secretariat, Rajasthan , Jaipur .
2.         The Chaief Executive Officer, Zila Parishad Sri Ganganagar
3.         The Vikas Adhikari, Panchayat Samiti , Gharsana, District
           Sri Ganganagar.
                                                                      ----Respondents
                                  Connected with
        Writ Petition Nos.1372/2025, 1993/2025, 1996/2025,
     2032/2025, 2011/2025, 2147/2025, 2023/2025, 2028/2025,
                            2087/2025, 2135/2025


For Petitioner(s)             :     Mr. JS Bhaleria
                                    Mr. Devendra Sanwalot
                                    Mr. RK Prajapat
                                    Mr. Foja Ram
                                    Mr. Ramniwas Choudhary
                                    Mr. RK Prajapat
                                    Mr. Ashok Choudhary
For Respondent(s)             :     Mr. IR Choudhary-AAG



                 HON'BLE MR. JUSTICE ARUN MONGA

Order

29/01/2025

1. Matters being absolutely same on all four squares, as was in

S.B. Civil Writ Petition No.1212/2025, the aforesaid bunch of

petitions are also disposed of in same terms, for detailed reasons /

discussion, see order / judgment dated 23.01.2025 passed

therein.

2. Disposed of accordingly.

[2025:RJ-JD:5591] (2 of 2) [CW-1973/2025]

3. All pending applications also stand disposed of.

(ARUN MONGA),J 31-28-45-46-55-74-134-65-70-107-129-Love/-

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