Mal Singh Dhidhariya vs State Of Rajasthan (2025:Rj-Jd:10572)
2025 Latest Caselaw 7777 Raj

Rajasthan High Court - Jodhpur

Mal Singh Dhidhariya vs State Of Rajasthan (2025:Rj-Jd:10572) on 21 February, 2025

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

[2025:RJ-JD:10572]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Crml Leave To Appeal No. 231/2024

Mal Singh Dhidhariya S/o Chuna Ram Dhidhariya, Aged About 72
Years, Proprietor Swastik Chemical Indusstries, Jodhpur, F269,
M.i.a. Basni 2Nd Phase, Jodhpur
                                                                     ----Appellant
                                     Versus
1.       State Of Rajasthan, Through Pp
2.       Vedpal Singh S/o Loon Singh Shekhawat, Proprietor
         Swaroop Textile, 62, Rishikesh Nager, New Nagaur Road,
         Mandor, Jodhpur
                                                                  ----Respondents


For Appellant(s)           :     Mr. Foja Ram
For Respondent(s)          :     Mr. Pawan Kumar Bhati, PP



          HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

21/02/2025

Learned counsel for the appellant submits that the appellant

wants to challenge the judgment of acquittal dated 07.03.2024

passed by Metropolitan Magistrate No.9, Jodhpur Metropolitan

before the court of District & Sessions Judge and, therefore, wants

to withdraw the present criminal leave to appeal.

Heard learned counsel for the appellant and perused the

material available on record.

In view of the above, the present criminal leave to appeal

stands disposed of.

The appellant shall be at liberty to file an appeal under

Section 372 Cr.P.C. before the competent court. The appeal shall

be filed before the said court within a period of 30 days from

[2025:RJ-JD:10572] (2 of 2) [CRLLA-231/2024]

today. On filing of the appeal within stipulated period of time, the

appellate court shall treat the appeal, filed within time.

Record of the trial Court be sent back forthwith.

(MANOJ KUMAR GARG),J 74-Rashi/-

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