Mada Ram Jat vs State Of Rajasthan (2025:Rj-Jd:8919)
2025 Latest Caselaw 7260 Raj

Rajasthan High Court - Jodhpur

Mada Ram Jat vs State Of Rajasthan (2025:Rj-Jd:8919) on 13 February, 2025

                                   [2025:RJ-JD:8919]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Civil Writ Petition No. 10572/2018
                                   Mada Ram Jat S/o Shri Jasa Ram Jat, Aged About 29 Years, Aged
                                   About 29 Years, R/o Phalodi Road, Jakhro Ki Dhani, Ward No. 04,
                                   Shivsagar, Narayanpura, Tehsil Bap, District Jodhpur (Raj.)
                                                                                                            ----Petitioner
                                                                         Versus
                                   1.       State Of Rajasthan, Through Secretary, Department Of
                                            Home, Government Of Rajasthan, Secretariat, Jaipur.
                                   2.       The Director General Of Police, Rajasthan Police, Police
                                            Headquarter, Jaipur.
                                   3.       The Inspector General Of Police (Recruitment), Rajasthan,
                                            Jaipur.
                                                                                                        ----Respondents


                                   For Petitioner(s)            :    Mr. Vivek Firoda.
                                   For Respondent(s)            :    Mr. Rajpal Singh Bhati for
                                                                     Mr. Ritu Raj Singh.


                                            HON'BLE MR. JUSTICE ARUN MONGA

Order (Oral) 13/02/2025

1. Petitioner herein, inter-alia, seeks quashing of written

examination conducted on 14.07.2018 and 15.07.2018 for direct

recruitment on the post of Police Constable pursuant to

advertisement dated 25.05.2018 (Annex.2).

2. On joint request disposed of in terms of judgment rendered

by a Co-ordinate Bench of this Court at Jaipur in Ramhari Jat &

Ors. vs. State of Rajasthan & Ors. : S.B. Civil Writ Petition

No.15242/2018, decided on 18.08.2018, wherein controversy

raised was the same as herein, which has been already

adjudicated by the Single Bench of this Court.

3. Pending application(s), if any, shall also stand disposed of.

(ARUN MONGA),J 111-DhananjayS/Rmathur/-

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