Rajasthan High Court - Jodhpur
Shri Bajrang Nursing College vs The State Of Rajasthan ... on 11 February, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 19974/2024
Amritadevi Paryavaran Evam Shaikshik Sansthan Balotra
(Amritadevi School of Nursing), Bishnoi Sadan, Near Bishnoi
Hospital, New Bus Stand, Balotra, Barmer, Through Its Secretary
Gopesh Panwar, S/o-Budhar Ram, Age-40 Years, Resident Of-
Amar Jyoti Medical Store, Station Road, Lohawat Bisnawas,
Phalodi, Jodhpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur , Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 11030/2024
Madhav University (Madhav College Of Nursing), Nh. 27, Bharja,
Tehsil - Pindwara, District - Sirhi, Through Its Authorized Person
- Shri Sandeep Gehlot S/o Shri Nathu Ram, Age -39 Years,
Resident Of - Near Bus Staned, Sojat, District- Pali (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. Rajasthan Private Nursing Council School College
Federation, Through Its Secretary - 357, Laxmi Nagar,
Paota B- Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 11519/2024
Sangam University (Sangam College Of Nursing), Nh - 79,
Bhilwara Chittor By-Pass, Chittor Road, Bhilwara, Rajasthan,
Through Its Administrator - Mr. Bhagwati Lal Pareek, S/o Shri
Navaratan Pareek, Age - 41 Years, Resident Of - H 166, Kumbha
Circle, Azad Nagar, Bhilwara, Rajasthan.
----Petitioner
Versus
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1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C- Scheme, Jaipur.
3. Rajasthan Private Nursing Council School College
Federation, Through Its Secretary-357, Laxmi Nagar,
Paota B-Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 13924/2024
Shekhawati Medical Training Institute College Of Nursing,
Narayana Ka Bas, Laxmangarh, Sikar Through Its Secretary,
Sunil Kumar, S/o Of Banwari Lal, Age - 41 Years, Resident Of -
Bhookron Ka Bas, Rashidpura, Sikar, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C- Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 14109/2024
Rajiv Nursing School Society (Bikana College Of B. Sc. Nursing),
Y-151-152, Surdarshna Nagar, Vallabh Garden, Bikaner
(Rajasthan), Through Its Representative Shri Sanjay Bhati S/o
Shri Abdul Gafar Bhati, Age - 50 Years, Resident Of - 7-Gha-22,
Pawanpuri South Extension, Bikaner, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme,l Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
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Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 15626/2024
Skill Development Trust, (Maharaja Agarsen College Of Nursing),
Bikaner Road, Suratgarh, District Sri Ganganagar, Rajasthan,
Through Secretary Shri Naveen Khemka S/o Govind Ram
Khemka, Age - 41 Years, Resident Of Govind Ram Khemka, E-
11, Basant Vihar Colony, Suratgarh, Sri Ganganagar.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 16080/2024
Manav Dharma Viklang Sewa Sansthan, (Krishna Nursing
College, Bhilwara) Bhilwara, Rajasthan, Through Its Secretary
Shri Chandraveer Singh S/o Shri Madan Singh, Aged About 43
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Of Rajasthan, Jaipur, (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17929/2024
Global Vision Society (Abu Nursing College), Having Its
Registered Office At M.n. 548, Gali No. 6, Hanwant A Sector, Bjs
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Colony, Jodhpur, Rajasthan, Through Its Vice President - Mr.
Kartik Charan, S/o Mr. Jabbar Singh Charan, Age - 35 Years,
Resident Of - 548, Bjs Colony, Jodhpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273,subhash Nagar, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18097/2024
Amritadevi Paryavaran Evam Shaikshik Sansthan, Balotra,
Bishnoi Sadan, Near Bishnoi Hospital, New Bus Stand, Balotra,
Barmer, Through Its Secretary Gopesh Panwar S/o Budhar Ram,
Age 40 Years, Resident Of Amar Jyoti Medical Store, Station
Road, Lohawat, Bisnawas, Phalodi, Jodhpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector 18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18156/2024
Raj Nursing Institute (B.sc. Nursing), Khinwasar, Rajasthan
Through President, Rajasthan Public Shiksha Samiti, Khinwasar,
Gudha Gorji, Tehsil Udaipurwati, Rajasthan Pyarelal S/o Shri
Harphool Singh, Aged About 51 Years.
----Petitioner
Versus
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1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Deputy Secretary, Medical And Health Department (Gr-3),
Government Of Rajasthan, Government Secretariat,
Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President 357, Laxmi Nagar Paota
B Road, Jodhpur.
5. Rajasthan University Of Health Sciences, Jaipur, Through
Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 18176/2024
Raj Nursing Institute, Khinwasar, Rajasthan Through President,
Rajasthan Public Shiksha Samiti, Khinwasar, Gudha Gorji, Tehsil
Udaipurwati, Rajasthan Pyarelal S/o Shri Harphool Singh, Aged
About 51 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Deputy Secretary, Medical And Health Department (Gr-3),
Government Of Rajasthan, Government Secretariat,
Jaipur (Rajasthan).
3. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President 357, Laxmi Nagar,
Paota B Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 18399/2024
Public Rose Shiksha Samiti (Sanskar Bharti College Of Nursing),
Nh-21, Hantra, Nadbai, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing Schools And Colleges
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Federation, Through Its President, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents
S.B. Civil Writ Petition No. 18415/2024
Public Rose Shiksha Samiti (D P M College Of Nursing), Halenu
Road, Sarsena, Weir, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents
S.B. Civil Writ Petition No. 18461/2024
Public Rose Shiksha Samiti (Sanskar Bharti College Of Nursing),
Nh-21, Hantra, Nadbai, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents
S.B. Civil Writ Petition No. 18502/2024
Public Rose Shiksha Samiti (D P M College Of Nursing), Halena
Road, Sarsena, Weir, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
----Petitioner
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Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents
S.B. Civil Writ Petition No. 18591/2024
Apex University (B. Sc.), Plot No. 5, Science Tech City, Achrol
Jaipur, Rajasthan, Through Its Deputy Registrar Shri Rajendra
Kumar Sharma S/o Shri Chouth Mal Sharma, Aged About 48
Years R/o Plot No. 06-B, Jyoti Vihar, Manawas, Mansarovar,
Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing Council, School College
Federation, Through Its Secretary-357, Laxmi Nagar,
Paota B-Road, Jodhpur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur, Through Its Secretary, Plot
No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18664/2024
Shri Birbal Memorial Education Samiti (Naman Hospital And
Institute Of Nursing), Plot No. 1, 1A, 2, Mahaveer Nagar,
Patrakar Colony Road, Mansarovar, Jaipur, Rajasthan, Through
Its President Shri B.S. Poswal S/o Shri L.R. Poswal, Aged About
52 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
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Jodhpur, Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18666/2024
Shri Birbal Memorial Education Samiti (Siddhant Institute Of
Nursing), Behind Bombay Hospital, Sitapura, Jaipur, Rajasthan,
Through Its President B.S. Poswal S/o L.R. Poswal, Aged About
54 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
4. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18689/2024
Siddhant College Of Nursing, Vigyan Nagar, Jagatpura, Jaipur,
Rajasthan, Through Its Chairman B.S. Poswal S/o L.R. Poswal,
Aged About 52 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
5. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan
----Respondents
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S.B. Civil Writ Petition No. 18958/2024
Shri Balaji Education Society (Shri Balaji Nursing College),
Branch Office At - Plot No. 549, Hanuwant Colony, Jodhpur,
Through Its President Dr. Raees Khan S/o Abdul Rasheed Khan,
Age - 47 Years, Resident Of 1 K-19, Housing Board, Shastri
Nagar, Jaipur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur, Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office, Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18961/2024
Saraswati College Of Nursing, Having Its Registered Office At
Village Gonera, Kotputli, Jaipur, Rajasthan Through Its Secretary
Umarav Singh Gurjar S/o Prabhat Gurjar, Age - 61 Years,
Resident Of - Ward No. 2, Jodi Ke Pass, Sevara, Teori, Jaipur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur, Through Its
Registrar, B-39, Sardar Patel Marg, C- Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office, Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18966/2024
Imperial Chikitsa Shiksha Samiti, 71-71-A, Ganesh Vihar, Nagal
Purohitan, Sikar Road, Rajawas, Jaipur, Rajasthan, Through Its
Authorized Representative Shree Dilip Kumar Pareek S/o Shree
Rajendra Pareek, Aged About 39 Years.
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----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institution, Branch Office Jodhpur Through Its Secretary,
Plot No.273, Subhash Nagar, Pal Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 19085/2024
Shri Bajrang Nursing College, Bharatpur Road, Deeg, Under The
Management Of Shri Bajrang College Of Pharmacy Shiksha
Samiti, Through Its Secretary Suresh Chand Sharma S/o Shri
Prasadi Lal Sharma Age About 65 Years, R/o Bhoda Gate, Near
Banke Bihari Girls College, Deeg, Bharatpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Princple Secretary,
Medical And Health Department, Govt. Secretariat, Jaipur,
Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan.
3. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
4. Private Physiotherapy, Nursing And Paramedical
Institution Society, Jodhpur, Through Its Secretary, Plot
No. 273, Subhash Nagar, Pal Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 19134/2024
Chaudhary Kanaram Dhaka Memorial Sansthan (Chaudhary
Kanaram Dhaka Memorial School Of Nursing), 5-6, Pratap Nagar,
Churu Road, Jhunjhunu, Rajasthan Through Its Secretary Dr. Lal
Chand Dhaka, S/o Shri Kanaram Dhaka, Age - 52 Years,
Resident Of - E/4, Indra Nagar, Subhash Marg, Jaipur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur, Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
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3. Private Physiotherapy, Nursing Ana Para Medical
Institutions Society, Branch Office, Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 19767/2024
Navjeevan Nursing College, Lalsot, District Dausa, Under The
Management Of Navjeevan Institute Of Paramedical Scieneces
Jaipur, B-24, Shankar Vihar, Sawai Getor, Malviya Nagar, Jaipur,
Through Its Secretary Bhagirath Meena S/o Ambalal Meena Age
About 58 Years.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principle Secretary,
Medical And Health Department, Govt. Secretariat,
Jaipur , Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39
Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan.
3. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
4. Private Physiotherapy, Nursing And Paramedical
Institution Society, Jodhpur, Through Its Secretary, Plot
No. 273, Subhash Nagar, Pal Road, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 19860/2024
Bharatiya Educational, Cultural And Welfare Trust, (Khwaja Garib
Nawaz College Of Nursing), Nh-11, Fatehpur Road, Near
Sabalpura, Sikar, Rajasthan, Through Its Secretary Shri Khadim
Hussain Khatri S/o Shri Mohammed Yasin Khatri, Aged About 64
Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical Health Department, Government Of Rajasthan,
Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan
4. Private Physiotherapy, Nursing And Para Medical
Institutions, Branch Office Jodhpur Through Its Secretary,
Plot No.273, Subhash Nagar, Pal Road, Jodhpur,
Rajasthan.
5. Rajasthan Private Nursing Schools And College
Federation, Through Its Chairman, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan
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----Respondents
S.B. Civil Writ Petition No. 19899/2024
Mahatma Gandhi Seva Sansthan (Mahatma Gandhi College Of
Nursing), 52 Feet Hanuman Ji, Bagrana, Agra Road Jaipur,
Rajasthan Through Its Member - Jitendra Kumar S/o Govind
Narayan, Age 54 Years, Resident Of Patan, Jaipur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical
And Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan Uniersity Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 20848/2024
Maa Jijabai College Of Nursing, Under The Management Of Maa
Jijabai Shikshan Sansthan Through Its Chairman Sunil Sharma
S/o Girdhari Lal Sharma, Aged About 43 Years, Resident Of Ward
No. 8, Railway Station Road, Chomu, District Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
4. Rajasthan Private Nursing Council, School College
Federation, Through Its Secretary-357, Laxmi Nagar,
Paota B-Road, Jodhpur.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur, Through Its Secretary, Plot
No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 18727/2024
(Downloaded on 12/02/2025 at 09:47:43 PM)
[2025:RJ-JD:8336] (13 of 17) [CW-19974/2024]
Bijarnia College Of Nursing, Through Rajasthan Samaj Kalyan
Shiksha Samiti Through Its Secretary Shri Harish Choudhary S/
o Shri Gangadhar Chaudhary, Aged About 50 Years, R/o Ward
No.2, Mandrela, Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical And
Health (Group-Iii) Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur,
Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia
Mr. Ankur Mathur
Mr. Vikas Bijarnia
Mr. Rishabh Purohit
Mr. Munesh Bhardwaj
Mr. Achala Ram
Mr Kartik Singh Lodha
Mr. Jaideep Singh Saluja
Mr. Kanishk Singhvi.
For Respondent(s) : Mr. N.S. Rajpurohit, AAG assisted by
Ms. Ruchi Parihar
Mr. Mahaveer Bishnoi, AAG
Mr. Mahendra Bishnoi
Ms. Akshiti Singhvi
Mr. Sangarm Singh
Mr. Vinay Kothari
Mr. Ayush Goyal
Mr. Abhinav Jain.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
11/02/2025
1. Heard learned counsel for the parties.
[2025:RJ-JD:8336] (14 of 17) [CW-19974/2024]
2. The present batch of writ petitions involves identical
question, therefore, the same is being disposed of by this common
judgment.
3. Learned counsel for the petitioners-Institutions submit that
the petitioners-Institutions are imparting education in
Diploma/Degree/Master courses of Nursing education. They
further submit that the present Institutions have applied for
requisite permission from the State Government and despite
having completed all the requisite formalities for grant of "No
Objection Certificate", the State Government has not
decided/granted "No Objection Certificate" to the petitioners-
Institutions, therefore, the present writ petitions have been filed.
4. Learned counsel for the petitioners-Institutions submit that
the petitioners-Institutions after having completed all the requisite
formalities are running in accordance with law. They further
submit that the infrastructure for imparting education in the
nursing course are available with the petitioners-Institutions. They
further submit that the petitioners-Institutions have been
inspected by the competent authorities of the respondent-
Department and have not found any infirmity till date. They
further submit that despite petitioners-Institutions having
completed all the requisite formalities for grant of "No Objection
Certificate", the State Government is sitting tight over the matter
and has not decided the case of the petitioners for grant of "No
Objection Certificate".
5. Learned counsel for the petitioners further submit that since
case of the petitioners-Institutions for grant of "No Objection
[2025:RJ-JD:8336] (15 of 17) [CW-19974/2024]
Certificate" has not been decided, this Court time to time has
passed interim orders for increasing number of seats as well as
allowing the Institutions to participate in the ongoing counseling
process for admitting the students in the nursing education. They,
therefore, pray that the respondents may be directed to decide
the pending case of the petitioners-Institutions for grant of "No
Objection Certificate" expeditiously.
6. Per contra, Mr. Rajpurohit, learned AAG for the respondent-
State submits that the process for grant of "No Objection
Certificate" is taken up with the competent authorities and will be
shortly completed. Learned counsel for the State assures this
Court that the competent authorities of the respondents will be
sensitized for taking early decision in the matter.
7. I have considered the submissions made at the Bar and have
gone through the relevant record of the case.
8. Since the petitioners-Institutions are imparting education in
the field of nursing courses and students are having been
admitted in the nursing courses in pursuance of the interim order
passed by this Court, therefore, it is urgent need of the hour to
issue a direction to the State Government to decide the case of
the petitioners-Institutions for grant of "No Objection Certificate",
at the earliest.
9. In the considered opinion of this Court, the respondent-State
is under an obligation to decide the cases of the petitioners-
Institutions for grant of "No Objection Certificate" expeditiously, so
that the students, who are studying in the petitioners-Institutions
may not suffer and their future may not hang in uncertainty.
[2025:RJ-JD:8336] (16 of 17) [CW-19974/2024]
10. In these circumstances, the present writ petitions are
disposed of with a direction to the respondents to decide the case
of the petitioners-Institutions for grant of "No Objection
Certificate" within a period of eight weeks from the date of receipt
of the certified copy of this order, strictly in accordance with law.
11. The interim order passed by this Court shall continue till the
cases of the petitioners-Institutions for grant of "No Objection
Certificate" are decided. It is further ordered that if the "No
Objection Certificate" is granted to the petitioners-Institutions,
then all the benefits accruing therefrom shall be made available to
the petitioners-Institutions in accordance with law.
12. It is made clear that if the State Government passes an
order adverse to the interest of the petitioners-Institutions, it shall
record reasons for doing so after taking the entire material placed
before it including the inspection reports.
13. It is also directed that till the State Government decides the
cases of the petitioners-Institutions for grant of "No Objection
Certificate", the benefits (enrollment, appearing in examination
and declaration of results) accruing to the students in pursuance
of the interim order passed by this court shall be continued.
14. It is further ordered that the students admitted by the
present Institutions under the garb of the interim order shall
remain subject to the outcome of the decision on the "No
Objection Certificate" to be granted by the State Government. If
the State does not grant the "No Objection Certificate" to the
Institutions, the Institutions will be responsible for admitting the
students in the Institutions and the outcome of such decision.
[2025:RJ-JD:8336] (17 of 17) [CW-19974/2024]
15. The present order will be applicable to the students who
have been admitted as per the guidelines issued by the State
Government/Nursing Council for counseling.
16. The affiliation/recognition of the Universities/Colleges will be
governed by the norms and guidelines of the RUHS, RNC and INC
and further the competent authorities of these departments will be
under an obligation to consider the delay in grant of NOCs to such
Institutions while considering their respective cases.
(VINIT KUMAR MATHUR),J
414-452 & 405-Shahenshah/-
Except- 415, 418, 428, 432, 437-439, 443
447-448 & 450.
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