Mukesh Chandra vs The State Of Rajasthan ...
2025 Latest Caselaw 6865 Raj

Rajasthan High Court - Jodhpur

Mukesh Chandra vs The State Of Rajasthan ... on 10 February, 2025

                                   [2025:RJ-JD:8182]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                        S.B. Civil Writ Petition No. 2218/2025

                                   Mukesh Chandra S/o Shri Thaneshwar Garasiyra, Aged About 36
                                   Years, Resident Of Ward No 11 Ragelapada Pindarama Banswara
                                   Rajasthan.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.        The State Of Rajasthan, Through The Joint Secretary The
                                             Department        Of    Medical       And Health           Government    Of
                                             Rajasthan, Jaipur.
                                   2.        The Director (Nongazette), The Department Of Medical
                                             And Health Government Of Rajasthan, Jaipur.
                                   3.        Primary Health Centre Chich, Banswara Rajasthan.
                                   4.        Chief Medical Health Officer, Banswara Rajasthan.
                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. Ripudaman Singh.
                                   For Respondent(s)             :     Mr. Mukesh Dave, AGC



                                                       HON'BLE MR. JUSTICE ARUN MONGA

Order

10/02/2025

1. Matter being similar as was in S.B. Civil Writ Petition

No.3804/2024 (Rajesh Sharma Vs. State of Rajasthan & Ors.), the

present petition is also disposed of as per Appendix 'C' of

judgment, ibid. For detailed reasons / discussion, see order /

judgment dated 05.02.2025 passed therein.

2. All pending applications are disposed of accordingly.

(ARUN MONGA),J Today-3-Jitender

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