Chiman Lal Maida vs The State Of Rajasthan
2025 Latest Caselaw 6760 Raj

Rajasthan High Court - Jodhpur

Chiman Lal Maida vs The State Of Rajasthan on 7 February, 2025

                                   [2025:RJ-JD:8106]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                                JODHPUR
                                                 S.B. Civil Writ Petition No. 3391/2025

                                   Santosh Devi W/o Sitaram, Aged About 55 Years, R/o Village
                                   Ninan, Ward No. 6, Jgw, Tehsil Bhadra, District Hanumangarh
                                   (Raj.).
                                                                                           ----Petitioner
                                                                   Versus
                                   1.      State Of Rajasthan, Through The Secretary, Department
                                           Of Medical And Health, Government Secretariat, Jaipur,
                                           Rajasthan.
                                   2.      Secretary, Rural Development And Panchayati Raj
                                           Department, Government Secretariat, Jaipur, Rajasthan.
                                   3.      The Director (Non-Gazetted)-Cum- Additional Director
                                           (Admn.),    Panchayati       Raj   (Medical)    Department,
                                           Directorate Of Department And Medical, Health And
                                           Family Welfare Services, Rajasthan, Jaipur.
                                   4.      The Chief Medical And Health Officer, Hanumangarh.
                                   5.      The Block Chief Medical Officer, Block Bhadra, District
                                           Hanumangarh.
                                   6.      The Medical Officer Incharge, Sub Health Center,
                                           Chiriyagandhi, Block Bhadra, District Hanumangarh.
                                   7.      Darshana Kumari, Presently Posted As Anm At Sub Health
                                           Center, 27 Pbn, Block Pilibanga, District Hanumangarh.
                                                                                       ----Respondents
                                                                Along With
                                                  S.B. Civil Writ Petition No.3553/2025


                                   For Petitioner(s)           :     Mr. Manjeet Godara
                                                                     Mr. Ripudaman Singh.
                                   For Respondent(s)           :     Mr. Mukesh Dave, AGC


                                            HON'BLE MR. JUSTICE ARUN MONGA

Order 07/02/2025

1. Matters being similar as was in S.B. Civil Writ Petition No.3804/2024 (Rajesh Sharma Vs. State of Rajasthan & Ors.), the present petitions are also disposed of as per Appendix 'A' of judgment, ibid. For detailed reasons / discussion, see order / judgment dated 05.02.2025 passed therein.

2. Accordingly, impugned transfer orders qua the petitioners are quashed with liberty to pass fresh orders.

3. All pending applications are disposed of accordingly.

(ARUN MONGA),J 14 & 63/Jitender//-

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