Union Of India vs Rajkumar (2025:Rj-Jd:7238)
2025 Latest Caselaw 6478 Raj

Citation : 2025 Latest Caselaw 6478 Raj
Judgement Date : 4 February, 2025

Rajasthan High Court - Jodhpur

Union Of India vs Rajkumar (2025:Rj-Jd:7238) on 4 February, 2025

Author: Farjand Ali

Bench: Farjand Ali

                                   [2025:RJ-JD:7238]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                  S.B. Criminal Misc. Petition No. 7990/2024

                                   Union Of India, Through Superintendent (Preventive) O/o Dy.
                                   Narcotics Commissioner, Cbn, Neemuch (M.P.)
                                                                                                         ----Petitioner
                                                                        Versus
                                   Rajkumar S/o Sh. Gopal Lal Dhakad, R/o Bangeda Ghata, Police
                                   Station Kanera, Tehsil Nimbahera, Dist. Chittorgarh (Rajasthan)
                                                                                                       ----Respondent


                                   For Petitioner(s)          :     Mr. K.S. Nahar, Spl. P.P.
                                   For Respondent(s)          :     Mr. Gopal Singh



                                                   HON'BLE MR. JUSTICE FARJAND ALI

Order

04/02/2025

1. In light of the judgment passed by the Hon'ble Supreme

Court in the case of Sunderbhai Ambalal Desai v. State of

Gujarat, reported in AIR 2003 SC 638, and the order dated

18.11.2022 passed by the Hon'ble Supreme Court in Criminal

Appeal No. 2005/2022 [SLP (Crl.) No. 7280/2022], as well as the

subsequent order in Sainaba v. State of Kerala & Anr., there is

no force in the instant criminal misc. Petition, the same deserves

to be and is hereby dismissed.

2. The stay petition also stands disposed of.

(FARJAND ALI),J 24-Ravi Khandelwal