Dinesh Kumar Parmar vs State Of Rajasthan (2025:Rj-Jd:6542)
2025 Latest Caselaw 6423 Raj

Rajasthan High Court - Jodhpur

Dinesh Kumar Parmar vs State Of Rajasthan (2025:Rj-Jd:6542) on 3 February, 2025

                                   [2025:RJ-JD:6542]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                               JODHPUR
                                                S.B. Civil Writ Petition No. 2335/2025

                                   Dinesh Kumar Parmar S/o Amara Ji, Aged About 48 Years, Kana
                                   Ghati, Dhelana, Tehsil Kherwara, District Udaipur (Raj.).
                                                                                        ----Petitioner
                                                                Versus
                                   1.     State Of Rajasthan, Through The Principal Secretary,
                                          Rural Development And Panchayati Raj Department,
                                          Government Of Rajasthan, Jaipur, Rajasthan.
                                   2.     The Director, Rural Development And Panchayati Raj
                                          Department,     Government      Of    Rajasthan,     Jaipur,
                                          Rajasthan.
                                   3.     The Additional Commissioner-Cum-Joint Secretary-I,
                                          Rural Development And Panchayati Raj Department,
                                          Government Of Rajasthan, Jaipur, Rajasthan.
                                   4.     The Chief Executive Officer, Zila Parishad Udaipur,
                                          Rajasthan.
                                   5.     The Block Development Officer, Panchayat Samiti,
                                          Rishabhdev, District Udaipur.
                                                                                    ----Respondents
                                                            Connected with
                                        Writ Petition Nos.2460/2025, 2736/2025, 2647/2025,
                                           2649/2025, 2616/2025, 2629/2025, 2771/2025


                                   For Petitioner(s)            :      Mr. PS Rathore
                                                                       Mr. KS Bhati
                                                                       Mr. JS Bhaleria
                                                                       Mr. GS Chouhan
                                   For Respondent(s)            :      Mr. IR Choudhary-AAG


                                            HON'BLE MR. JUSTICE ARUN MONGA

Order 03/02/2025

1. Matters being absolutely same on all four squares, as was in

S.B. Civil Writ Petition No.1212/2025, the aforesaid bunch of

petitions are also disposed of in same terms, for detailed reasons /

discussion, see order / judgment dated 23.01.2025 passed

therein.

2. Disposed of accordingly.

3. All pending applications also stand disposed of.

(ARUN MONGA),J 17-30-78-82-92-94-136-142-Love/-

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