Rajasthan High Court - Jodhpur
Dr. Niharika Paliwal vs State Of Rajasthan (2025:Rj-Jd:36722) on 18 August, 2025
Author: Rekha Borana
Bench: Rekha Borana
[2025:RJ-JD:36722]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15416/2025
1. Dr. Niharika Paliwal D/o Bheru Lal Paliwal, Aged About 40
Years, 82, Bhattiyani Chohatta, Asha Pal Gali, Udaipur,
Rajasthan. Working As Assistant Professor (Home
Science) Guest Faculty Under Vidya Sambal Yojna At
Govt. Girls College Salumber, Rajasthan.
2. Dr. Arun Meghwal S/o Narayan Lal Meghwal, Aged About
40 Years, Ratanpura- Bhudar, Tehsil Rishabhdeo, Udaipur,
Rajasthan. Working As Assistant Professor (Political
Science) Guest Faculty Under Vidya Sambal At Govt.
College Semari, Salumber, Rajasthan.
3. Dr. Chandan Tiwari S/o Shrikant Tiwari, Aged About 34
Years, Near Gatod Ji Mandir, Semari Salumber, Rajasthan.
Working As Assistant Professor (Hindi) Guest Faculty
Under Vidya Sambal At Govt. College Semari, Salumber,
Rajasthan.
4. Rajandra Kumar S/o Kailash Chand Bhargwa, Aged About
46 Years, Purana Post Office, Bhanwata Road, Kuchaman
City, Didwana- Kuchaman, Rajasthan. Working As
Assistant Professor (Hindi) Guest Faculty Under Vidya
Sambal Yojna At Govt. Girls College Degana, Nagaur,
Rajasthan.
5. Kishan Bhambu S/o Arjun Ram, Aged About 28 Years,
Paliyas, Degana, Nagaur, Rajasthan. Working As Assistant
Professor (Home Science) Guest Faculty Under Vidya
Sambal Yojna At Govt. Girls College Degana, Nagaur,
Rajasthan.
6. Dharmendra Kumar Nirmal S/o Norang Lal, Aged About
42 Years, Ward No. 27, Sultana, Jhunjhunu, Rajasthan.
Working As Assistant Professor (B.b.a.) Guest Faculty
Under Vidya Sambal Yojna At Govt. College Jhunjhunu,
Rajasthan.
7. Padma Kumari W/o Rajveer, Aged About 30 Years, Jatav
Mohalla, Tehsil Mundawar, Pehal, Khairtal, Tijara, Alwar,
Rajasthan. Working As Assistant Professor (Music) Guest
Faculty Under Vidya Sambal Yojna At Govt. G.d. College
Alwar, Rajasthan.
8. Pradeep Choudhary S/o Nanu Lal Jat, Aged About 28
Years, Main Market, Tantiya, Indoli, Tonk, Rajasthan.
(Downloaded on 19/08/2025 at 09:49:08 PM)
[2025:RJ-JD:36722] (2 of 5) [CW-15416/2025]
Working As Assistant Professor (Home Science) Guest
Faculty Under Vidya Sambal Yojna At Govt. College
Siswali, Baran, Rajasthan.
9. Rakesh Rajora S/o Kanti Lal Rajora, Aged About 40 Years,
House No. A-44/73, Police Line Baran Road, Jai Hind
Nagar 1, Kota, Rajasthan. Working As Assistant Professor
(Geography) Guest Faculty Under Vidya Sambal Yojna At
Govt. Girls College Kaithoon, Kota, Rajasthan.
10. Ranveer Singh Sevag S/o Sanwal Ram Sevag, Aged About
44 Years, Dhani Sewagawali, Ward No. 1, Post Sirohi,
Neemkathana, Sikar, Rajasthan. Working As Assistant
Professor (Geography) Guest Faculty Under Vidya Sambal
Yojna At Govt. Girls College Ladnu, Didwana- Kuchaman,
Rajasthan.
11. Amit Yadav S/o Rajbeer Singh, Aged About 37 Years,
House No. 10, Silarpur, Atali (37), Mahendragarh,
Haryana. Working As Assistant Professor (Physics) Guest
Faculty Under Vidya Sambal Yojna At Govt. College
Nagaur, Rajasthan.
12. Sonu Kumar Malav S/o Prem Shankar Malav, Aged About
32 Years, 29 Phaphu Ji Ka Bag Haripura Manjhi, Teh.
Kanwas, Haripura Manjhi, Kota, Rajasthan. Working As
Assistant Professor (English) Guest Faculty Under Vidya
Sambal At Govt. Girls College Chhabra, Baran, Rajasthan.
13. Yogesh Kumar Khati S/o Premchand Khati, Aged About 33
Years, 43, Mandir Ke Pichale Hisse Amalawada, Turkadiya,
Amlawada, Jhalawar, Rajasthan. Working As Assistant
Professor (History) Guest Faculty Under Vidya Sambal At
Govt. Girls College Chhabra, Baran, Rajasthan.
14. Swarnkesh Loyalka S/o Suresh Kumar Loyalka, Aged
About 34 Years, Behind Primary School, Khetri, Loyal,
Jhunjhunu, Rajasthan. Working As Assistant Professor
(Physics) Guest Faculty Under Vidya Sambal At Govt.
College Newai, Tonk, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Higher Education, Secretariat, Jaipur, (Raj.)
2. Commissioner, College Education, Shiksha Sankul, J.l.n.
(Downloaded on 19/08/2025 at 09:49:08 PM)
[2025:RJ-JD:36722] (3 of 5) [CW-15416/2025]
Marg, Jaipur, (Raj.)
3. The Principal, Hada Rani Govt. College Salumber,
Rajasthan.
4. The Principal, Govt. P.g. College Sarada, Salumber,
Rajasthan.
5. The Principal, Govt. College Siswali, Baran, Rajasthan.
6. The Principal, Janki Devi Bajaj Govt. Girls College Kota,
Rajasthan.
7. The Principal, Babu Shobharam Govt. College Alwar,
Rajasthan.
8. The Principal, Shri Radheshyam R. Morarka Govt. College
Jhunjhunu, Rajasthan.
9. The Principal, Govt. Bangur College Didwana- Kuchaman,
Rajasthan.
10. The Principal, Govt. College Nagaur, Rajasthan.
11. The Principal, Govt. Girls College Degana, Nagaur,
Rajasthan.
12. The Principal, Govt. College Degana, Nagaur, Rajasthan.
13. The Principal, Govt. College Chhabra, Baran, Rajasthan.
14. The Principal, Govt. College Newai, Tonk, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Shiv Kumar Sharma
For Respondent(s) : Mr. Ravindra Jala for
Mr. S.S. Ladrecha, AAG
HON'BLE MS. JUSTICE REKHA BORANA
Order
18/08/2025
1. The present petition has been filed laying a challenge to
order dated 21.01.2025 (Annexure-12) for the recruitment of
Guest Faculties.
2. At the very inception, counsel for the petitioners submits
that the issue rests covered by the judgment passed by a Co-
[2025:RJ-JD:36722] (4 of 5) [CW-15416/2025]
ordinate Bench of this Court at Jaipur in Ram Chaturvedi & Ors.
Vs. State of Rajasthan & Ors.; S.B. Civil Writ Petition
No.1474/2023 (decided on 28.08.2023).
3. The judgment of Ram Chaturvedi (supra) was further
assailed by the respondents before the Division Bench of this
Court at Jaipur by way of a special appeal being D.B. Special
Appeal Writ No.903/2023; State of Rajasthan Vs. Ram
Chaturvedi and other connected matters wherein vide order
dated 17.10.2024, following interim order was passed:
"After hearing learned counsel for the parties, we are inclined
to stay the effect and operation of the direction contained in
Para11 of the impugned order only to the extent that the
benefit of re-engagement by preferential treatment will not be
available to those who were earlier discontinued as Guest
Faculty and were not working as Guest Faculty when the
occasion arise for re-engagement and that this preferential
treatment would be available only in the matter of engagement
of Guest Faculty in the Institution wherein they have been
engaged and actually working and not in any other Institution.
Rest of directions will remain operative."
4. Learned counsel appearing for the respondents is not in a
position to refute the above submissions.
5. In view of the above ratio, the present writ petition is
disposed of with a permission to the petitioners to file
applications to participate in the fresh recruitment process sought
to be initiated vide order dated 21.01.2025 (Annexure-12).
6. On the said applications being filed, the respondents shall be
under an obligation to consider the candidature of the petitioners,
keeping into consideration their appointment as Guest Faculties in
[2025:RJ-JD:36722] (5 of 5) [CW-15416/2025]
the previous session and further, the guidelines as issued in Ram
Chaturvedi (supra).
7. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J
3-manila/-
Powered by TCPDF (www.tcpdf.org)
