M/S Manada Dev. And Builders Pvt. Ltd vs State Of Raj. And Ors. ...
2025 Latest Caselaw 5976 Raj

Rajasthan High Court - Jodhpur

M/S Manada Dev. And Builders Pvt. Ltd vs State Of Raj. And Ors. ... on 8 August, 2025

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2025:RJ-JD:35429-DB]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
                  D.B. Civil Writ Petition No. 5133/2013

M/s Manada Developers And Builders Pvt. Ltd, Shiv Shakti Vihar,
Opposite 220KV Power House, Jaipur Road, Bikaner (Raj.);
through its power-of-Attorney-holder Er. Hardayal Singh s/o Shri
Kripa Singh, Age-69, General Manager (Technical) of the
Company.
                                                                       ----Petitioner
                                       Versus
1. The State Of Rajasthan, Through The Chief Secretary, Water
Resources Department, Jaipur.
2. Chief Auditor General (Cag), Government Of Rajasthan,
Jaipur.
3. The Chief Engineer, Rajasthan Water Sector Restructuring
Project (Rswrp), Water Resource Department, Jaipur.
4. The Add. Chief Engineer, Irrigation Zone Jodhpur, Jodhpur
(Raj.)
5. The Executive Engineer, water Resources Division, Pali (Raj.)
                                                                     ----Respondent


For Petitioner(s)            :     Mr. Vinay Kothari
                                   Mr. Bhavyadeep Singh
                                   Mr. Ayush Gyoyal
                                   Mr. Gaurav Ranka for
                                   Mr. Muktesh Maheshwari
                                   Mr. Sunil Joshi
For Respondent(s)            :     Mr. Sajjan Singh Rathore, AAG



          HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

HON'BLE MR. JUSTICE ANUROOP SINGHI

Order

08/08/2025

Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment dated 14.09.2018 rendered by learned Single Bench in

batch of writ petitions led by S.B. Civil Writ Petition

No.5106/2013 (M/s.Manda Developers And Builders P. Ltd.

[2025:RJ-JD:35429-DB] (2 of 2) [CW-5133/2013]

vs. State & Ors.), which has been confirmed by Division Bench of

this Court vide order dated 08.08.2025 in batch of special appeals

led by D.B. Special Appeal (Writ) No.181/2019, The State of

Rajasthan & Ors. vs. M/s.Gsco Infrastructure Pvt. Ltd.

For the self same reasons, the present writ petition is

allowed.

The stay application and other pending applications, if any,

also stand disposed of.

(ANUROOP SINGHI),J (VINIT KUMAR MATHUR),J 68-SanjayS/-

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