Jitendra Kumar Khatri vs Suresh Kumar Sharma ...
2025 Latest Caselaw 12293 Raj

Rajasthan High Court - Jodhpur

Jitendra Kumar Khatri vs Suresh Kumar Sharma ... on 25 April, 2025

Author: Farjand Ali

Bench: Farjand Ali

[2025:RJ-JD:20160]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Crml Leave To Appeal No. 539/2024

Jitendra Kumar Khatri S/o Ram Chandra Jhaamb, Aged About 52
Years, R/o Karninagar, Pawanpuri, Dist. Bikaner
                                                                      ----Appellant
                                       Versus
1.       Suresh Kumar Sharma S/o Rameshwar Lal Sharma, R/o
         Near        Prakratik         Chikitsalay,          Gopeshwar       Basti,
         Gangashahar, Bikaner
2.       Smt. Jashoda Devi W/o Shri Suresh Kumar Sharma, R/o
         Near        Prakratik         Chikitsalay,          Gopeshwar       Basti,
         Gangashahar, Bikaner
                                                                   ----Respondents


For Appellant(s)            :     Mr. Kashal Gautam
For Respondent(s)           :     --



                HON'BLE MR. JUSTICE FARJAND ALI

Order

25/04/2025

1. Upon perusal of the judgment impugned, it is revealing that

a cheque was allegedly given by the accused-respondent to

the petitioner, which upon presentation got dishonoured

owing to "Account Closed" in the account of the accused.

There seems reasonable grounds to allow the petitioner to

prefer an appeal against the impugned judgment.

2. Accordingly, the instant application seeking leave to appeal is

allowed. The memo of leave to appeal application shall be

treated and registered as an appeal. The opportunity of

hearing shall be provided to the accused-respondent at the

time of hearing on the point of admission of appeal. As on

date, it appears after a ful-fledged trial the accused

[2025:RJ-JD:20160] (2 of 2) [CRLLA-539/2024]

respondent was acquitted from the charges under Section

138 of N.I. Act.

3. Office to proceed.

(FARJAND ALI),J 51-Samvedana/-

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