Madanmohan vs Karmendra (2025:Rj-Jd:17214)
2025 Latest Caselaw 11036 Raj

Citation : 2025 Latest Caselaw 11036 Raj
Judgement Date : 3 April, 2025

Rajasthan High Court - Jodhpur

Madanmohan vs Karmendra (2025:Rj-Jd:17214) on 3 April, 2025

Author: Rekha Borana

Bench: Rekha Borana

[2025:RJ-JD:17214]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                   S.B. Civil Writ Petition No. 1446/2024

 Madanmohan S/o Sh. Mansukhdas, Aged About 43 Years, R/o
 Giriraj Ji Ka Mandir, Marwar Mundava, District- Nagaur (Raj.).
                                                                     ----Petitioner
                                       Versus
 1.      Karmendra S/o Late Mahant Sh. Ganeshdas (Adopted), In
         Capacity Of The Successor Of Late Smt. Gangadevi W/o.
         Sh. Bajrang Das Sadh, R/o Motibai Ka Mandir, Manak
         Chowk, District- Jodhpur (Raj.).
 2.      Satyanarayan S/o Late Sh. Jagdish Prasad Sadh (So
         Called Adopted Son Of Badrinarayan), R/o. Motibai Ka
         Mandir, Manak Chowk, District- Jodhpur (Raj.).
 3.      Lrs    Of    Late    Sh.      Jagdish        Prasad       Sadh   S/o   Sh.
         Hanumandas, Through
         3/1.      Raghunandan S/o Late Sh. Jagdish Prasad Sadh,
         R/o Motibai Ka Mandir, Manak Chowk, District- Jodhpur
         (Raj.).
         3/2. Ramkishore S/o Late Sh. Jagdish Prasad Sadh, R/o
         Motibai Ka Mandir, Manak Chowk, District- Jodhpur (Raj.).
         3/3.      Jamna W/o Sh. Jagdish, D/o Late Sh. Jagdish
         Prasad Sadh, R/o Village- Dak Khana Ganthiya, Tehsil-
         Merta, District- Nagaur (Raj.).
         3/4.      Smt. Gulab W/o Sh. Manohar, D/o Late Sh. Jagdish
         Prasad Sadh, R/o House No. 58 Bank Road, Kailash
         Nagar, Jhontwara, District- Jaipur
         3/5.      Smt. Santosh W/o Sh. Premdas, D/o Late Sh.
         Jagdish Prasad Sadh, R/o Village- Dak Khana Ganthiya,
         Tehsil- Merta, District- Nagaur (Raj.).
         3/6. Smt. Kanchan W/o Sh. Sunil, D/o Late Sh. Jagdish
         Prasad Sadh, R/o Naya Bas, District- Churu (Raj.)
 4.      Lrs Of Smt. Jani Bai W/o Late Sh. Ganeshdas Ji, Through
         4/1. Lrs Of Smt. Ganga Devi W/o Sh. Bajrang Das Sadh,
         Through
            4/1/1. xxxx
            4/1/2. Sh. Shailendra S/o Sh. Bajrang Das Sadh, R/o
         Motibai Ka Mandir, Manak Chowk, District- Jodhpur (Raj.).


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         4/2.     Lrs Of Smt. Mankanwar Alias Baya Bai W/o Sh.
         Mansukh Das, Through
                4/2/1. Laxminarayan Alias Lakhhu S/o Sh. Mansukh
         Das, Resident Of Lakholaav Talab, Marwar Mundava,
         District- Nagaur (Raj.)
                4/2/2. Lrs Of Late Sh. Suresh S/o Sh. Mansukh Das,
         Through
                         4/2/2/1.        Smt. Kiran W/o Late Sh. Suresh,
         Resident Of Lakholaav Talab, Marwar Mundava, District-
         Nagaur (Raj.)
                         4/2/2/2. Kumari Savitri D/o Late Sh. Suresh,
         Resident Of Lakholaav Talab, Marwar Mundava, District-
         Nagaur (Raj.)
                         4/2/2/3.       Kumari Radha D/o Late Sh. Suresh,
         Resident Of Lakholaav Talab, Marwar Mundava, District-
         Nagaur (Raj.)
                      4/2/2/4. Kumari Vidhya D/o Late Sh. Suresh,
         Resident Of Lakholaav Talab, Marwar Mundava, District-
         Nagaur (Raj.)
                     4/2/2/5.       Ramesh S/o Late Sh. Suresh, Resident
         Of Lakholaav Talab, Marwar Mundava, District- Nagaur
         (Raj.)
                4/2/3.     Smt. Geeta W/o Sh. Daulat Ram, D/o Sh.
         Mansukh Das, R/o Village- Modathali, Post- Khudala,
         Tehsil- Luni, District- Jodhpur (Raj.).
                4/2/4.     Smt. Sharda Alias Guddi W/o Sh. Mangilal,
         D/o Sh. Mansukh Das, R/o Village- Modathali, Post-
         Khudala, Tehsil- Luni, District- Jodhpur (Raj.)
             4/2/5. Smt. Bhanwari Devi W/o Sh. Bajrangdas, D/o.
         Sh. Mansukh Das, R/o. Village- Run, Post- Run, Tehsil-
         Mundava, District- Nagaur (Raj.).
             4/2/6.      Smt. Parmudi Alias Naini W/o Sh. Shyamdas,
         D/o Sh. Mansukh Das, R/o Village- Run, Post- Run, Tehsil-
         Mundava, District- Nagaur (Raj.)
            4/2/7. Smt. Gayatri W/o Sh. Rampal, D/o Sh. Mansukh
         Das, R/o Daikada, Post- Daikada, Tehsil And District-
         Jodhpur (Raj.).
                                                                     ----Respondents

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                                   For Petitioner(s)          :    Mr. Gaurav Choudhary for
                                                                   Mr. Muktesh Maheswari



                                                 HON'BLE MS. JUSTICE REKHA BORANA

Order

03/04/2025

1. Learned counsel for the petitioner submits that the suit in

question itself has been decided. Hence, the present petition has

rendered infructuous. He however seeks liberty to raise the

ground qua order impugned dated 28.11.2023 in the appeal to be

preferred against the final judgment and decree.

2. In view of the submission made, the present writ petition is

dismissed as infructuous. So far as the liberty sought by counsel

for the petitioner is concerned, the law even otherwise specifically

provides for the same and no liberty is required for the said

purpose.