Rajasthan High Court - Jodhpur
Damodar Prasad Meena vs The State Of Rajasthan ... on 26 September, 2024
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2024:RJ-JD:40139]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15845/2024
1. Damodar Prasad Meena S/o Shri Nanag Ram Meena, Aged
About 30 Years, R/o Village Chatar Pura Post Kashipura
Tehsil Bassi District Jaipur Rajasthan. Presently Posted As
Computer Operator At Phc Budthal Block Bassi District
Jaipur-II
2. Akash S/o Shri Ramdhan, Aged About 28 Years, R/o
Village Kakrali Jat Post - Kherli Shyead Tehsil And District
Alwar Rajasthan Presently Posted As Computer Operator
At Phc Kakrali Tehsil And District Alwar.
3. Vijay Kumar Saini S/o Shri Mall Ram Saini, Aged About 38
Years, R/o Village Sota Ka Bas Post Lili Tahsil Malakhera
District Alwar Rajasthan. Presently Posted As Computer
Operator At Phc Shyam Ganga Tehsil Malakhera District
Alwar.
4. Kedar Saini S/o Shri Soji Ram Saini, Aged About 36
Years, R/o Village Sota Ka Bas Post Lili Tahsil Malakhera
District Alwar Rajasthan. Presently Posted As Computer
Operator At Phc Haldeena Tehsil Malakhera District Alwar.
5. Omprakash Saini S/o Shri Hari Ram Saini, Aged About 24
Years, R/o Village And Post Karana Tehsil Narayan Pura
District Kotputli - Behror Rajasthan. Presently Posted As
Computer Operator At Phc Chattar Pura Block Bansur
District Kotputli - Behror.
6. Umashankar Choudhary S/o Shri Onkar Singh Choudhary,
Aged About 30 Years, R/o Village And Post Jatwara Tehsil
Laxmangarh District Alwar Rajasthan. Presently Posted As
Computer Operator At Chc Jatwara Tehsil Laxmangarh
District Alwar Rajasthan.
7. Neta Ram S/o Shri Nemi Chand Jat, Aged About 29 Years,
R/o Village And Post Pachkui Tahsil Kathumar District
Alwar Rajasthan. Presently Posted As Computer Operator
At Chc Jatwara, District Alwar.
8. Gopl Singh S/o Shri Virendra Singh, Aged About 25 Years,
R/o Village And Post Raghunathgarh District Kotputli -
Behror Rajasthan. Presently Posted As Computer Operator
At Phc Raghunathgarh Block Bansur District Kotputali -
Behror.
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9. Suman Yadav W/o Shri Narendra Kumar, Aged About 41
Years, R/o Village And Post Majra Mahaniya Tehsil Tijra
District Alwar Rajasthan. Presently Posted As Computer
Operator At Phc Budhibawal District Alwar Rajasthan.
10. Sunita Devi W/o Shri Vishanu Kumar, Aged About 34
Years, R/o Village And Post Kheral Tehsil Kotkasim District
Alwar Rajasthan. Presently Posted As Computer Operator
At Phc Tigawa District Alwar.
11. Ravi Kumar S/o Shri Ram Khilari, Aged About 36 Years,
R/o Village Ghegholi Post Desula Mai District Alwar
Rajasthan. Presently Posted As Computer Operator At Phc
Sahadoli District Alwar.
12. Jitendra Kumar Chopra S/o Shir Kajod Mal Chopra, Aged
About 31 Years, R/o Badwali Dhani Suraj Pura Vatika
Jaipur District Jaipur Rajasthan. Presently Posted As
(Mcsbyu) Computer Operator At Government Satellite
Hospital Sanganer Jaipur.
13. Gayatri Dosaya D/o Shri Banwari Lal Dosaya, Aged About
28 Years, R/o 28 Dal Mel Ke Pass Ramanuj Colony
Sanganer District Jaipur Rajasthan. Presently Posted As
(Ihms) Computer Operator At Government Satellite
Hospital Sanganer, Jaipur.
14. Anil Tanwar S/o Shri Govind Narayan, Aged About 35
Years, R/o 37 Bade Jain Mandir Ke Samne Sangiji Ka
Mandir, Sanganer Jaipur District Jaipur Rajasthan.
Presently Posted As Computer Operator At Government
Satellite Hospital Sanganer, Jaipur.
15. Ashok Chopra S/o Shri Nanchhil Lal Chopra, Aged About
25 Years, R/o Badwali Dhani Ganwar Jatan Sanganer
Jaipur District Jaipur Rajasthan. Presently Posted As
(Ihms) Computer Operator At Government Satellite
Hospital Sanganer, Jaipur.
16. Priya Naruka D/o Shri Laxman Singh Naruka, Aged About
28 Years, R/o 72 Seeta Ram Ji Ke Mandir Ke Pass
Mantown Sawai Madhopur Rajasthan. Presently Posted As
(Ihms) Computer Operator At Government Satellite
Hospital Sanganer, Jaipur.
17. Bhawani Singh S/o Shri Nathu Lal, Aged About 50 Years,
R/o 6 Khati Ko Ka Mohalla Sanganer Jaipur District Jaipur
Rajasthan. Presently Posted As (Ihms) Computer
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Operator At Government Satellite Hospital Sanganer,
Jaipur.
18. Ashok Bhaharwal S/o Shri Rajesh Bhaharwal, Aged About
28 Years, R/o Regaro Ka Bada Mohalla Sanganer District
Jaipur Rajasthan. Presently Posted As (Ihms) Computer
Operator At Government Satellite Hospital Sanganer,
Jaipur.
19. Preetam Mali S/o Shri Nanga Ram Mali, Aged About 36
Years, R/o Sanghiji Ke Bade Jain Mandir Ke Piche
Sanganer Jaipur District Jaipur Rajasthan. Presently
Posted As Computer Operator At Government Satellite
Hospital Sanganer, Jaipur.
20. Kishor Kumar Sharma S/o Shri Madan Gopal, Aged About
38 Years, R/o 1 Tempo Stend Gujarat Daring Ke Pass
Sanganer Jaipur District Jaipur Rajasthan. Presently
Posted As Ddc Helper At Government Satellite Hospital
Sanganer, Jaipur.
21. Manish Choudhary S/o Shri Mahadev Choudhary, Aged
About 28 Years, R/o Roop Pura Bhinay District Ajmer
Rajasthan. Presently Posted As Pharmacist (MNDY) At
Government Satellite Hospital Sanganer, Jaipur.
22. Ram Singh Rathore S/o Shri Shankar Singh, Aged About
54 Years, R/o 342 Kanoj Baghera District Ajmer
Rajasthan. Presently Posted As Gard At Government
Satellite Hospital Sanganer, Jaipur.
23. Narsi Bhakt Sen S/o Shri Ramesh Chand Sen, Aged About
53 Years, R/o 37-E, Block Harbanshpura Royal Aangan,
Sanganer District Jaipur Rajasthan. Presently Posted As
Gard At Government Satellite Hospital Sanganer, Jaipur.
24. Chandra Sharma S/o Shri Ramkishor Sharma, Aged About
26 Years, R/o 37 - Maharajpura Shayam Pura Kacholiya
Jaipur District Jaipur Rajasthan. Presently Posted As
Computer Operator At Phc Bhateri Tunga, Jaipur.
25. Laxmi Narayn Meena S/o Shri Kalyan Shaya Meena, Aged
About 50 Years, R/o Village And Post Jhar Tehsil Bassi
District Jaipur Rajasthan. Presently Posted As Lab
Assistant At Phc Raojwadi Block Bassi District Jaipur.
----Petitioners
Versus
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[2024:RJ-JD:40139] (4 of 5) [CW-15845/2024]
1. The State Of Rajasthan, Through Principal Secretary,
Medical And Health Department, Government Of
Rajasthan Secretariat, Jaipur.
2. Director, (Public Health) Medical And Health Service,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
3. Joint Secretary, Finance Department, Government Of
Rajasthan Secretariat Jaipur.
4. Rajasthan Medical Service Corporation Department,
Through Its Chairman / Managing Director, Gandhi Block,
Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur.
5. Nodal Officer, MNDY / MNJY, Medical And Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
6. Chief Medical And Health Officer, Alwar.
7. Chief Medical And Health Officer, Kotputali - Behror.
8. Chief Medical And Health Officer, Jaipur - II.
9. Chief Medical And Health Officer, Jaipur - I.
10. Principal Medical Officer, Alwar.
11. Principal Medical Officer, Kotputali - Behror.
12. Principal Medical Officer Health Officer, Jaipur -II
13. Principal, Government Satellite Hospital Sanganer Jaipur -
I.
14. Block Chief Medical And Health Officer, Block Bassi And
District Jaipur II Rajasthan Rajasthan.
15. Medical Officer, Incharge Government Satellite Hospital
Sanganer Jaipur - I
----Respondents
For Petitioner(s) : Mr. Tanwar Singh Rathore
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
26/09/2024
1. Learned counsel for the petitioners submits that the
petitioners would feel satisfied if a direction is issued to consider
[2024:RJ-JD:40139] (5 of 5) [CW-15845/2024]
their representation in the light of judgment dated 20.03.2017
rendered by this Court in a bunch of writ petitions led by Pankaj
Kumar Upadhyay & Ors. Vs. State of Rajasthan & Ors.:
S.B.Civil Writ Petition No. 953/2017.
2. In view of the aforesaid, the present writ petition is disposed
of with a direction to the petitioners to file the representation
within a period of four weeks from today.
3. In case, the representation is so addressed within the
aforesaid period, the respondents shall consider and decide the
same in accordance with law including the law laid down by this
Court in the case of Pankaj Kumar Upadhyay (supra); however,
in no case later than six weeks from the date of receipt of the
representation.
4. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
5. The stay application also stands disposed of accordingly.
6. The order has been passed based on the submissions made
in the petition, the respondents would be free to examine the
veracity of the submissions made in the petition and only in case,
the averments made therein are found to be correct, the
petitioners would be entitled to the relief.
(VINIT KUMAR MATHUR),J
40-/Arun P/-
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