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Chena Ram vs State Of Rajasthan (2024:Rj-Jd:43861)
2024 Latest Caselaw 9372 Raj

Citation : 2024 Latest Caselaw 9372 Raj
Judgement Date : 24 October, 2024

Rajasthan High Court - Jodhpur

Chena Ram vs State Of Rajasthan (2024:Rj-Jd:43861) on 24 October, 2024

Author: Farjand Ali

Bench: Farand Ali

[2024:RJ-JD:43861]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Criminal Appeal (Sb) No. 1676/2024

 Chena Ram S/o Narayan Ram, Aged About 27 Years, R/o
 Dhankoli, P.s. Maulasar, Dist. Deedwana (At Present Lodged In
 Sub Jail, Merta)
                                                                     ----Appellant
                                     Versus
 1.      State Of Rajasthan, Through Pp
 2.      Babu Lal S/o Narayan Ram, R/o Kalkala Dhani, Manglana,
         P.s. Parbatsar , Dist. Deedwana-Kuchaman
                                                                  ----Respondents


For Appellant(s)           :     Mr. Bhukti Singh
For Respondent(s)          :     Mr. Rajesh Bhati, AGA
                                 Mr. Ravindra Singh Bhati



                HON'BLE MR. JUSTICE FARAND ALI

Judgment

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[2024:RJ-JD:43861] (2 of 3) [CRLAS-1676/2024]

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[2024:RJ-JD:43861] (3 of 3) [CRLAS-1676/2024]

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(FARJAND ALI),J

342-Rakesh/-

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