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Manoj Soni vs State Of Raj And Ors (2024:Rj-Jp:14315)
2024 Latest Caselaw 2206 Raj/2

Citation : 2024 Latest Caselaw 2206 Raj/2
Judgement Date : 21 March, 2024

Rajasthan High Court

Manoj Soni vs State Of Raj And Ors (2024:Rj-Jp:14315) on 21 March, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:14315]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11641/2017

                                   Manoj Soni S/o Shri Khushali Ram Soni, R/o 97, Alkapuri, Alwar.
                                                                                                          ----Petitioner
                                                                        Versus
                                   1.       State Of Rajasthan Through Director General Of Police,
                                            Police Headquarter, Lalkothi, Jaipur.
                                   2.       Additional    Director        General        Of      Police    Intelligence
                                            Rajasthan, Police Headquarter, Lalkothi, Jaipur.
                                   3.       Inspector     General         Intelligence,          Rajasthan,      Police
                                            Headquarter, Lalkothi, Jaipur.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Pushpendra Singh Tanwar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/03/2024

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /172

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