Ms Vardhman Industries And Anr vs Ms Anupanm Talc P Ltd And Ors ...
2024 Latest Caselaw 2189 Raj/2

Rajasthan High Court

Ms Vardhman Industries And Anr vs Ms Anupanm Talc P Ltd And Ors ... on 21 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:14283]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8079/2018

                                    1.         M/s Vardhman Industries, E-7, RIICO Industrial Area,
                                               Bapi, Dausa Through Sole Arbitrator Shri P.C., C-78,
                                               Bhagirath Marg, Shyam Nagar, Jaipur Rajasthan
                                    2.         Shri Nischal Kumar Jain Son Of Shri Sukha Lal Jain, Care
                                               Of Shyam Sunder Khutetas House, Opposite Kiran
                                               Nursing Home, Mandi Road, Dausa
                                                                                        ----Defendants/Petitioners
                                                                         Versus
                                    1.         M/s Anupam Talc P Ltd., "Anupam", Jai Shree Colony,
                                               Dhoolkot, Udaipur
                                                                                Plaintiff-Respondent

2. Shri Mahendra Kumar Jain Son Of Shri Chhagan Lal Jain, Jaishree Colony, Dhoolkot, Udaipur Since Dead Through Legal Representatives-

2/1. Smt. Indira Jain Widow Of Mahendra Kumar Jain, Resident Of "anupam", Jai Shree Colony, Dhoolkot, Udaipur 2/2. Anil Jain Son Of Late Mahendra Kumar Jain, Resident Of "anupam", Jai Shree Colony, Dhoolkot, Udaipur 2/3. Rahul Jain Son Of Late Mahendra Kumar Jain, Resident Of "anupam", Jai Shree Colony, Dhoolkot, Udaipur 2/4. Nikhil Jain Son Of Late Mahendra Kumar Jain, Resident Of "anupam", Jai Shree Colony, Dhoolkot, Udaipur

----Defendants-Respondents

For Petitioner(s) : Mr. Mahesh Sharma For Respondent(s) : Mr. Rishi Parashar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

21/03/2024

Learned counsel for the petitioners submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/45

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