Citation : 2024 Latest Caselaw 2149 Raj/2
Judgement Date : 20 March, 2024
[2024:RJ-JP:13956]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
11536/2023
Tejpal @ Kalu S/o Ramswaroop Singh, Aged About
26 Years, R/o Village Gawali, Police Station Patan,
District Sikar (Raj.). (Accused Petitioner Presently
Confined In District Jhunjhunu)
----Accused-Petitioner
Versus
1. State Of Rajasthan, Through PP
2. Varij Raj Singh Son of Raj Bahadur Singh, At
present Hal Branch Manager, BOB Bank Sursura,
Rupangarh, Ajmer, Rajasthan.
----Complainant-Respondent
For Petitioner(s) : Mr. Arvind Sharma, Adv. For : Mr. Babu LaL Nasuna, P.P. Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order
20/03/2024
Learned counsel for the petitioner prays for
withdrawal of this criminal misc. bail application with
liberty to file afresh bail application if any occasion
arises in future.
In view of the above, the criminal misc. bail
application is dismissed as withdrawn with liberty as
prayed for.
(UMA SHANKER VYAS),J
YOGESH KUMAR /60
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