Harish Khatri S/O Late Shree ... vs M/S Khatri Pannalal Premraj ...
2024 Latest Caselaw 1561 Raj/2

Rajasthan High Court

Harish Khatri S/O Late Shree ... vs M/S Khatri Pannalal Premraj ... on 5 March, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:11304]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 18440/2023

Harish Khatri S/o Late Shree Radheyshyam Khatri, Aged About
49    Years,    R/o   Plot       No.1,    Indira    Colony,       Mantown   Sawai
Madhopur, Tehsil And District Sawai Madhopur, Tehsil And District
Sawai Madhopur State Rajasthan At Present M/s Pannalal
Premraj Bidi Manufacturer, Keshavganj, Sagar, Madhya Pradesh.
                                                       ----Petitioner/Defendant
                                         Versus
1.       M/s Khatri Pannalal Premraj, Bidi Manufacturer Firm City
         Sawai Madhopur State Rajasthan Through Partner.
2.       Shyam Sundar Khatri S/o Late Shri Balmukund Khatri,
         Aged About 66 Years, Plot No. 1, Indira Colony Mantown,
         Sawai Madhopur, Tehsil And District Sawai Madhopur
         State Rajasthan.
3.       Hemendra Khatri S/o Late Shri Radheyshyam Katri, Aged
         About 46 Years, Plot No. 1, Indira Colony Mantown, Sawai
         Madhopur, Tehsil And District Sawai Madhopur State
         Rajasthan.
4.       Vipul Khatri S/o Shri Shyam Sundar Khatri, Aged About
         38 Years, R/o Plot No. 1, Indira Colony Mantown, Sawai
         Madhopur, Tehsil And District Sawai Madhopur State
         Rajasthan.
                                                          Respondents/Plaintiffs

5. Ritesh Khatri S/o Shri Shyam Sundar Khatri, Aged About 41 Years, R/o Plot No. 1, Indira Colony Mantown, Sawai Madhopur, Tehsil And District Sawai Madhopur State Rajasthan.

----Proforma Respondent/Defendant

For Petitioner(s) : Mr. Mahesh Kumar Sharma for Mr. Sandeep Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

05/03/2024

[2024:RJ-JP:11304] (2 of 2) [CW-18440/2023]

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/46

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