Satya Narayan Sharma vs Nihal Chand Jain (2024:Rj-Jp:4743)
2024 Latest Caselaw 660 Raj/2

Rajasthan High Court

Satya Narayan Sharma vs Nihal Chand Jain (2024:Rj-Jp:4743) on 29 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4743]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 3216/2016

                                    Satya Narayan Sharma S/o Late Shri Raghunath Sharma, aged
                                    about 74 years, House No. 501, Namak Ki Mandi, Kishanpole
                                    Bazar, Jaipur Raj. Presently Residing At Plot No. 22, Katewa
                                    Nagar, New Sanganer Road, Jaipur.
                                                                                              ----Petitioner/Applicant
                                                                          Versus
                                    Nihal Chand Jain S/o Shri Motial Jain, Sundar Ka Bas, Near Jain
                                    Mandir, Namak Ki Mandi, Near Jain Temple, Namak Ki Mandi,
                                    Kishanpole Bazar, Jaipur.
                                                                                         ----Respondent/Defendant

For Petitioner(s) : Mr. Arnav Singh for Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

29/01/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/124

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