Tulsi Das Agarwal vs State Of Rajasthan And Anr ...
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Rajasthan High Court

Tulsi Das Agarwal vs State Of Rajasthan And Anr ... on 25 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4517]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 187/2016

                                    Tulsi Das Agrawal S/o Late Shri Chuttan Lal Agrawal, R/o 2232,
                                    Ladli Ji Ka Khura, Ramganj Bazar, Jaipur
                                                                                                      ----Petitioner
                                                                      Versus
                                    1.      State Of Rajasthan Through PP
                                    2.      Devi Narain Bansal S/o Late Shri Gappu Lal Memiya, R/o
                                            D-68A, Paras Marg, Siwar Area, Bapu Nagar, Jaipur
                                                                                                   ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

25/01/2024

None for the petitioner even in the second round.

In view thereof, this criminal miscellaneous petition is

dismissed for non-prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/112

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