Devendra Singh vs State Of Rajasthan And Anr ...
2024 Latest Caselaw 572 Raj/2

Rajasthan High Court

Devendra Singh vs State Of Rajasthan And Anr ... on 25 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:4441]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 768/2016

                                    Devendra Singh S/o Shri Bharat Singh resident of Gali No.2,
                                    Behind Sector 6 Durga Colony Vikas Nagar Near Vijeta School PS
                                    Sadar Kernal District Kernal (Haryana).
                                                                                                   ----Petitioner
                                                                      Versus
                                    1. State Of Rajasthan through Public Prosecutor, Alwar.
                                    2. Gurjeet Kaur D/o Shri Gurudayal Singh resident of Gali No.2,
                                    Behind Sector 6 Durga Colony Vikas Nagar Near Vijeta School PS
                                    Sadar Kernal District Kernal Hal Baniya Ka Bag Jaipur Road
                                    Alwar, Alwar.


                                                                                   ---Complainant-Respondent

For Petitioner(s) : Ms. Shweta Soni for Mr. Manish Gupta For Respondent(s) : Mr. Ghanshyam Singh Rathore, GA cum AAG assisted by Mr. Tayyab Ali Mr. Riyasat Ali, P.P. assisted by Ms. Kratika Jaiman

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

25/01/2024

Learned counsel for the petitioner submits that on account of

subsequent development, this criminal miscellaneous petition is

rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/116

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