Ashok Kumar Goswami And Ors vs State Of Raj And Anr (2024:Rj-Jp:4204)
2024 Latest Caselaw 528 Raj/2

Rajasthan High Court

Ashok Kumar Goswami And Ors vs State Of Raj And Anr (2024:Rj-Jp:4204) on 24 January, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

[2024:RJ-JP:4204]

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6922/2003


    1. Ashok Kumar Goswami son of Sh. Lekh Raj Goswami, aged
       about 53 years, R/o 53A, Sanjay Nagar, Bharatpur.
    2. Laxminarain Sharma S/o Sh. Ganga Prasad, aged about 55
       years, R/o 36, Videhkaur Colony, Near Agrawal Nursing
       Home, Kila Bharatpur.
    3. Saroj Sharma D/o Sh. Ganga Prasad Sharma, aged about
       47 years R/o Adarsh Nagar-I, Bayana, Distt. Bharatpur.
    4. Shri Mohan Sharma s/o Shri Jhamman Lal Sharma, aged
       about 50 years, R/o Ramda Colony, Bayana, Bharatpur.
    5. Amar Singh, Dhakar S/o Sh. Jyoti Singh Dhakr, aged about
       47 years, R/o Adarsh Nagar, Sector No.I, Bayana, Distt.
       Bharatpur
    6. Mohan Lal Sharma S/o Sh. Jaidev Sharma, aged about 45
       years, R/o C/o Anil Furniture, Meerana Road, Bayana, Distt.
       Bharatpur.
    7. Niranjan Lal Goyal S/o Sh. B.R. Goyal, aged about 46
       years, R/o 112, Rajendra Nagar, Bharatur.
    8. Manohar Lal Dudeja S/o Shri Koda Ram, aged about 53
       years, R/o Anand Nagar Colony, Khairthal, Distt. Alwar.
    9. Mahendra Singh Yadav S/o Sh. Hemkaran, aged about 53
       years, R/o near Indra Happy Schol, Khairthal, Distt. Alar
    10.       Mahesh      Chandra         Sharma         S/o       Sh.     Kheshtrapal
       Sharma, aged about 53 years, R/o 296, Vijay Nagar, Near
       Shivaji Park, Alwar
    11.       Virendra Singh Yadav S/o Sh. Raghuveer Singh, aged
       about 52 years, R/o 29, Dayanagar, 60 Foot Road, Alwar.
    12.       Deep Chand lodha S/o Sh. Girdhari Lal Lodha, aged
       about 52 years, R/o Ward No.5, Near Pushkarana Temple,
       Post Khairthal, Distt. Alwar.
                                                                         ----Petitioners
                                      Versus
    1. The state of Rajasthan through its Secretary to the
       Government,         Government             of     Rajasthan,          Education
       Department, Secretariat, Bhagwan Das Road, Jaipur.
    2. The Director, Secondary Education, Govt. of Rajashtan,
       Bikaner.


                       (Downloaded on 02/02/2024 at 09:22:12 PM)
                                    [2024:RJ-JP:4204]                   (2 of 2)                        [CW-6922/2003]


                                                                                                   ----Respondents

For Petitioner(s) : Ms. Shalini Yadav for Mr. Indresh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/01/2024

Counsel appearing for the petitioners submits that the

present writ petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /30

Powered by TCPDF (www.tcpdf.org)