Shriram City Union Finance And Ors vs State Of Rajasthan And Ors ...
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Rajasthan High Court

Shriram City Union Finance And Ors vs State Of Rajasthan And Ors ... on 23 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:3866]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

         S.B. Criminal Miscellaneous (Petition) No. 2418/2013

1. Shriram City Union Finance Limited, 221, ;Roya Peta, High
Road, Malapor, Chennai
2. Arun Duggal Chairman, Shriram City Union Finance Limited
3. R. Durvasan, Managing Director, Shriram City Union Finance
Limited
4. G.S. Sundar Rajan, Managing Director, Shriram City Union
Finance Limited
5. Pranabh Prakash Patnayak, Additional Director, Shriram City
Union Finance Limited
6. S. Krishna Murti, Director, Shriram City Union Finance Limited
7. Punit Bhatiya, Director, Shriram City Union Finance Limited
8. Ranveer Deewan, Director, Shriram City Union Finance Limited
9. Sunil Verma, Director, Shriram City Union Finance Limited
10. Vipin Kapoor, Director,
11. Venkatraman Murli, Additional Director, Shriram City Union
Finance Limited
12. Laxmi Pranesh, Director, Shriram City Union Finance Limited.
13. C.R. Dass, Company Secretary, Shriram City Union Finance
Limited
14. Shriram City Union Finance Limited Branch Office, Ramganj
Bajzar, Jaipur through Ravindra, Manager, Gurdware Ke Pass,
Heeda Ki Mori, Surajpole Bazar, Jaipur.
15. Manoj, presently Product Head, Shriram City Union Finance
Limited Branch Office, Ramganj Bazar, Jaipur
16. Hemant Bhukhmariya, Ex. Manager, Shriram City Union
Finance Limited, Near Gurudwara, Heeda Ki Mori, Surajpole
Bazar, Jaipur
17. Dinesh (Accounts) Shriram City Union Fifance Limited,
Branch Office at Near Gurudwara, Heeda Ki Mor, Surajpol Bazar,
Jaipur
18. Suraj (Gold Verification Employee), Shriram City Union
Finance Limited, Branch Office at Near Gurudwara, Heeda Ki or,
Surajpol Bazar, Jaipur.
                                                           ---Accused-Petitioner
                                     Versus
1.State Of Rajasthan through Secretary, Department of Home,
Secretariat, Jaipur.
2.    The    Commissioner       of    Police,      Jaipur        Commissionerate,


                     (Downloaded on 28/01/2024 at 07:53:45 PM)
                                    [2024:RJ-JP:3866]                     (2 of 2)                    [CRLMP-2418/2013]


                                    Government Hostal, Jaipur.
                                    3. The Station House Officer/Investigating Officer, F.I.R. No.
                                    226/2013 registered at Police Station, Ramganj, Jaipur (North).
                                                                                                     -Non Petitioner
                                    4. Arun Kumar Sharma Son of Shri Jagdish Narayan Sharma,
                                    resident of House No.2236, Ladliji Ka Khurra, Ramganj Bazar,
                                    Jaipur (Rajasthan)
                                                                                ----Complainant non-petitioner


                                   For Petitioner(s)          :     Mr. Veerendra Singh with
                                                                    Mr. Rakesh Choudhary
                                   For Respondent(s)          :     Mr. Ghanshyam Singh Rathore, GA

cum AAG assisted by Mr. Tayyab Ali Mr. Riyasat Ali, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

23/01/2024

Learned counsel for the petitioners submits that in view of

subsequent event, this criminal miscellaneous petition is rendered

infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/579

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