Prem Lal Nagar vs State And Anr. (2024:Rj-Jd:995)
2024 Latest Caselaw 205 Raj

Rajasthan High Court - Jodhpur

Prem Lal Nagar vs State And Anr. (2024:Rj-Jd:995) on 8 January, 2024

                                   [2024:RJ-JD:995]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                      S.B. Civil Writ Petition No. 4898/2015

                                   Prem Lal Nagar
                                                                                                         ----Petitioner
                                                                          Versus
                                   State And Anr.
                                                                                                       ----Respondent


                                   For Petitioner(s)             :    Mr. R.S. Chouhan for
                                                                      Mr. Nitin Ojha
                                   For Respondent(s)             :    Mr. Tarun Joshi (through VC)



                                                  HON'BLE MR. JUSTICE ARUN MONGA

Order

08/01/2024

1. Mr. Tarun Joshi, learned counsel for the respondent submits

that similar controversy has been already dealt with by Division

Bench of this Court at Jaipur Bench in D.B.S.A.W. No.

1108/2015, wherein it has been observed that decision therein

shall be treated in rem.

2. Being so, the present writ petition is also disposed of in

terms of the judgment rendered in D.B. Appeal (supra).

3. Pending application(s), if any, shall also stand disposed of.

(ARUN MONGA),J 97-DhananjayS/-

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