Tarachand Singhal Son Of Late Shri ... vs The State Of Rajasthan ...
2024 Latest Caselaw 945 Raj/2

Rajasthan High Court

Tarachand Singhal Son Of Late Shri ... vs The State Of Rajasthan ... on 6 February, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:6195]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous Application No.
                                                                707/2023
                                                                      IN
                                          S.B. Criminal Misc. II Bail Application No.
                                                               12381/2022

                                   Tarachand Singhal Son Of Late Shri Harivallabh,
                                   Aged About 68 Years, R/o House No. 572-A,
                                   Talawandi Kota (Rajasthan).
                                                                                            ----Petitioner
                                                                   Versus
                                   The State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Nitin Kumar Sharma, Adv. For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 06/02/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. application.

In view of above, the criminal misc. application

is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /143

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