Gajraj Singh Son Of Shri Gordhan Singh vs Chief Manager, Rajasthan State Road ...
2024 Latest Caselaw 1332 Raj/2

Rajasthan High Court

Gajraj Singh Son Of Shri Gordhan Singh vs Chief Manager, Rajasthan State Road ... on 26 February, 2024

Author: Sameer Jain

Bench: Sameer Jain

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              S.B. Writ Miscellaneous Application No. 55/2022

                                   Gajraj Singh Son Of Shri Gordhan Singh
                                                                                                        ----Petitioner
                                                                        Versus
                                   Chief Manager, Rajasthan State Road Transport Corporation
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pradeep Singh For Respondent(s) :

HON'BLE MR. JUSTICE SAMEER JAIN

Order

26/02/2024

S.B. Civil Misc. Application No. 55/2022 is filed seeking

correction in the order dated 02/03/2021 wherein in Paragraph

No. 2, the date of the judgment is wrongly mentioned as

"08/01/1996" instead of the actual date i.e. "09/11/2005".

For the reasons stated therein, the same is allowed, as the

typographical error needs to be corrected.

Accordingly, in the order dated 02/03/2021, the date of the

judgment be read as "09/11/2005" instead of "08/01/1996".

Rest of the order dated 02/03/2021 be maintained as such.

Accordingly, S.B. Civil Misc. Application No. 55/2022 is

disposed of in above terms.

(SAMEER JAIN),J

ANIL SHARMA /65

Powered by TCPDF (www.tcpdf.org)