Ladu Ram Meena S/O Ram Nath Meena vs Baid Finserve Limited ...
2024 Latest Caselaw 1250 Raj/2

Rajasthan High Court

Ladu Ram Meena S/O Ram Nath Meena vs Baid Finserve Limited ... on 20 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:8621]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 19428/2023

                                    1.      Ladu Ram Meena S/o Ram Nath Meena, Aged About 45
                                            Years, R/o 33, Gopal Badi, Ward No. 25, Model Town,
                                            Jagatpura,       Malviya        Nagar,       Tehsil         Sanganer,   Jaipur,
                                            Rajasthan - 302017
                                    2.      Rajanti Meena W/o Ladu Ram Meena, Aged About 40
                                            Years, R/o 33, Gopal Badi, Ward No. 25, Model Town,
                                            Jagatpura,       Malviya        Nagar,       Tehsil         Sanganer,   Jaipur,
                                            Rajasthan- 302017
                                    3.      Rajendra Kumar Meena S/o Mohanlal Meena, Aged About
                                            53 Years, R/o B-67, Shiv Shakti Nagar B, Ward No. 35,
                                            Malviya Nagar, Tehsil Sanganer, Jaipur, Rajasthan 302017
                                                                                            ----Petitioners/Borrowers
                                                                           Versus
                                    Baid Finserve Limited, Through Its Manager/authorized Officer,
                                    Baid House, Second Floor, 1 Tara Nagar, Near Civil Line Metro
                                    Station, Ajmer Road, Jaipur Rajasthan- 302006
                                                                            ----Financial Institution/Respondent

For Petitioner(s) : Mr. Kuldeep Singh for Mr. Gaurav Singh For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/02/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/100

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