Dinesh Kumar Verma S/O Shri Suresh Verma vs State Of Rajasthan (2024:Rj-Jp:8392)
2024 Latest Caselaw 1230 Raj/2

Rajasthan High Court

Dinesh Kumar Verma S/O Shri Suresh Verma vs State Of Rajasthan (2024:Rj-Jp:8392) on 19 February, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:8392]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 15373/2023
                                    Dinesh Kumar Verma S/o Shri Suresh Verma, Aged About 26
                                    Years, R/o Bapu Nagar, Balita Road, Opposite Nagar Stock,
                                    Kunhadi, Dist. Kota (Raj.) At Present Working Post Of Assistant
                                    Lab Assistant, Govt. Senior Secondary School, Dabi, Dist. Bundi
                                    (Raj.)
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.       State Of Rajasthan, Through Principal Secretary, School
                                             Education, Secretariat, Jaipur, Rajasthan.
                                    2.       The Director, Secondary Education, Bikaner, Rajasthan.
                                    3.       Chief District Education Officer, Secondary Education,
                                             Bundi, Rajasthan.
                                    4.       Chief Block Education Officer, Secondary Education, Block
                                             Taleda, District Bundi, Rajasthan.
                                    5.       Principal Government Seniors Secondary School, Dabi
                                             Block Taleda, District Bundi.
                                    6.       Coordinator P.e.t.e.- 2023, Govind Guru Tribal University
                                             Banswara, Rajasthan.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sukhraj Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/02/2024

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition.

In view of the prayer made by counsel for the petitioner, the

present writ petition is dismissed as withdrawn.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /236

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