Citation : 2024 Latest Caselaw 1206 Raj/2
Judgement Date : 16 February, 2024
[2024:RJ-JP:8074]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 23938/2018
1. Shahjad Ali S/o Shri Ateeque Mohammad, Aged About 34
Years, R/o Mohalla Derawali, Toda Raisingh District Tonk.
(Raj.)
2. Mehaboob Mohammad S/o Shri Fakir Mohammad, R/o
Mohalla Derawali, Toda Raisingh District Tonk. (Raj.)
3. Abdul Sattar S/o Shri Abdul Rashid, R/o Hazipur Colony
Tapriya, Toda Raisingh, District Tonk (Raj.)
4. Irfan Ali S/o Shri Mohammad Din, R/o Mohalla Derawali,
Toda Raisingh District Tonk. (Raj.)
5. Abdul Sattar S/o Shri Abdul Gafoor, R/o Mohalla Derawali,
Toda Raisingh District Tonk. (Raj.)
6. Abdul Latif S/o Shri Shri Abdul Rahman, R/o Mohalla
Derawali, Toda Raisingh District Tonk. (Raj.)
7. Nazia Bano D/o Shri Peeru Mohammad, R/o Mohalla
Derawali, Toda Raisingh District Tonk. (Raj.)
8. Rukayya Bano W/o Shri Saddam Hussain, R/o Mohalla
Derawali, Toda Raisingh District Tonk. (Raj.)
9. Dildar Husain S/o Shri Shakoor Mohammad, R/o Mohalla
Derawali, Toda Raisingh District Tonk. (Raj.)
10. Shakib Hasan S/o Mohammad Shafiq, R/o Mohalla Ansari,
Toda Raisingh District Tonk (Raj.)
11. Mohammad Asif Ansari S/o Shri Kadeer Ahamed Ansari,
R/o Mohalla Ansari, Toda Raisingh District Tonk. (Tonk)
12. Anisahamad Ansari S/o Shri Abdul Hamid Ansari, R/o
Mohalla Ansari, Toda Raisingh District Tonk. (Raj.)
13. Shamim Banu Ansari W/o Shri Mukhtyar Ahamad, R/o
Mohall Ansari, Toda Raisingh District Tonk. (Raj.)
14. Ruheen Akhter Ansari D/o Shri Mohammed Shafiq Ansari,
R/o Mohalla Ansari, Toda Raisingh District Tonk. (Raj.)
15. Yasmeen Bano D/o Shri Abdul Kadeer, R/o Mohalla Ansari,
Toda Raisingh District Tonk. (Raj.)
16. Farhana Bano D/o Shri Mohammed Inam Ansari, R/o
Mohalla Ansari, Toda Raisingh District Tonk. (Raj.)
17. Farhanaz Bano D/o Shri Abdul Rahim, R/o Mohalla Ansari,
Toda Raisingh District Tonk. (Raj.)
18. Iftekhar Ahamad S/o Shri Mohammed Khalil, R/o Mohalla
Ansari, Toda Raisingh District Tonk. (Raj.)
19. Jakir Husain S/o Shri Salim Mohammad, R/o Malion Ke
Mandir Ke Pass, Ward No. 12 Uniyara, District Tonk. (Raj.)
20. Shyojilal Meena S/o Shri Kanharam Meena, R/o Village
Devari, Post Sedara, District Tonk (Raj.)
21. Anish Mohammad S/o Shri Abdul Gaffur, Amali Wale Balaji
Ke Pass, Village Bhasoo, Tehsil Toda Raisingh, District
Tonk. (Raj.)
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[2024:RJ-JP:8074] (2 of 2) [CW-23938/2018]
22. Premlata Sharma W/o Shri Omprakash Sharma, R/o Murti
Mohalla, Toda Raisingh, District Tonk. (Raj.)
23. Rubina Parveen W/o Mohammed Harun, R/o Ward No. 18,
Guchchhi Mohalla, Toda Raisingh, District Tonk. (Raj.)
24. Rajendra Gurjar S/o Shri Kanwarpal Gurjar, R/o Village
Gudha Aanandpura, Tehsil Niwai, District Tonk. (Raj.)
25. Vaseem Akram S/o Shri Mallu Khan, R/o Pilot No. K-78,
Bhagat Singh Colony, Niwai, District Tonk. (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Primary Education, To The Govt. Education Department,
Govt. Of Rajasthan Secretariat, Jaipur
2. The Principal Secretary, Department Of Minority Affairs
And Welfare Rajasthan, Secretariat, Jaipur
3. Director, Elementary Education, Rajasthan Bikaner (Raj.)
4. The Secretary, Rajasthan Madarsa Board, Shiksha Sankul,
J.l.n . Marg Jaipur
----Respondents
For Petitioner(s) : Mr. R.S. Bhardwaj For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
16/02/2024
Counsel for the petitioners submits that the petitioners seeks
permission to withdraw the present writ petition.
In view of the prayer made by counsel for the petitioners,
the present writ petition is dismissed as withdrawn.
Since the main petition has been dismissed as withdrawn,
all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
DIVYA SAINI /47
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