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M/S Rajasthan Electronics @ ... vs Uttar Pradesh New @ Renewable Energy ...
2024 Latest Caselaw 1074 Raj/2

Citation : 2024 Latest Caselaw 1074 Raj/2
Judgement Date : 12 February, 2024

Rajasthan High Court

M/S Rajasthan Electronics @ ... vs Uttar Pradesh New @ Renewable Energy ... on 12 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:7139]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 14710/2023

                                    M/s Rajasthan Electronics @ Instruments Limited, Having Its
                                    Registered Office At 2, Kanakpura Industrial Area, Jaipur 302012
                                    Rajasthan Through Authorized Signatory Shri Deepak Gupta.
                                                                                                          ----Petitioner
                                                                           Versus
                                    Uttar Pradesh New @ Renewable Energy Development Agency,
                                    Vibhuti Khand, Gomti Nagar, Lucknow, Uttar Pradesh Through
                                    Authorized Signatory.
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Vaibhav Jhankra for Mr. Kapil Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/02/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/104

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