Sanwar Singh And Anr vs Addi District And Session Ors ...
2024 Latest Caselaw 1049 Raj/2

Rajasthan High Court

Sanwar Singh And Anr vs Addi District And Session Ors ... on 12 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:7117]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 16392/2013

                                    Sanwar Singh S/o Late Chhoturam, aged about 48 years, R/o
                                    Dhani Katyawali, Ward No. 22, Srimadhopur, District Sikar
                                                                                             ----Petitioner-Defendant
                                                                           Versus
                                    1.         Additional   District     And      Session        Judge,   Srimadhopur,
                                               District Sikar
                                                                                                           Respondent

2. Smt. Soni Devi W/o Late Shri Gangaram, aged 65 years, Ward No. 4, Srimadhopur District Sikar Raj.

Respondent-Plaintiff

3. Sub-Registrar, Srimadhopur, District Sikar

4. Tehsildar, Srimadhopur, District Sikar

5. State Of Rajasthan Through District Collector, Sikar Raj.

----Respondents-Defendants

For Petitioner(s) : Mr. Avadhesh Meena for Mr. K.N.Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/02/2024

Learned counsel for the petitioner wants to withdraw this

writ petition.

The writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/41

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