Vasudev vs State Of Raj And Ors (2024:Rj-Jp:6889)
2024 Latest Caselaw 1042 Raj/2

Rajasthan High Court

Vasudev vs State Of Raj And Ors (2024:Rj-Jp:6889) on 9 February, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:6889]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 5226/2010

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                                   For Petitioner(s)            :     Mr. Sharda Gurjar for
                                                                      Mr. D.K. Srivastava
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

09/02/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/194

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