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Mansingh S/O Kamal Ram vs State Of Rajasthan (2024:Rj-Jp:34401)
2024 Latest Caselaw 5321 Raj/2

Citation : 2024 Latest Caselaw 5321 Raj/2
Judgement Date : 13 August, 2024

Rajasthan High Court

Mansingh S/O Kamal Ram vs State Of Rajasthan (2024:Rj-Jp:34401) on 13 August, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:34401]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

  S.B. Criminal Miscellaneous 2nd Bail Application No.
                             8857/2024

Mansingh S/o Kamal Ram, Aged About 32 Years, R/o
Nadauti, District Karauli (Raj.) (At Present Confined In
District Jail Sawaimadhopur).
                                                            ----Petitioner
                                 Versus
State Of Rajasthan, Through Pp
                                                          ----Respondent

For Petitioner(s) : Mr. Prahlad Sharma, Adv.

For                      :    Mr. Laxman Meena, Adv.
Respondent(s)



HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/08/2024

izkFkhZ@vfHk;qDr dh vksj ls viuh fu;fer tekur gsrq ;g f}rh; tekur izkFkZuk i= n.M izfdz;k lafgrk dh /kkjk 439 ds vUrxZr iqfyl Fkkuk xaxkiqjflVh ftyk lokbZek/kksiqj esa ntZ izFke lwpuk fjiksVZ la[;k&77@23 vijk/k vUrxZr /kkjk 147] 365] 364,] 394] 323] 342 Hkkjrh; naM lafgrk esa is'k fd;k x;k gSA izkFkhZ@vfHk;qDr ds fo}ku vf/koDrk dk dFku gS fd izkFkhZ@vfHk;qDr funksZ"k gS] izkFkhZ@vfHk;qDr dh vksj izLrqr izFke tekur vkosnu ifjoknh ds c;ku gksus ds mijkUr uohu vkosnu izLrqr djus dh Lora=rk ds lkFk okfil fy;k x;k FkkA ifjoknh jk/ks';ke ih-MCY;w-&1 ds :i esa fopkj.k U;k;ky;

[2024:RJ-JP:34401] (2 of 3) [CRLMB-8857/2024]

esa ijhf{kr gks pqdk gSA ifjoknh ds dFkuksa esa fojks/kkHkkl gS] izkFkhZ@vfHk;qDr fnukad 03-03-23 ls vfHkj{kk esa gS] izdj.k ds 'ks"k fopkj.k esa le; yxsxk] vr% izkFkhZ@vfHk;qDr dk ;g f}rh; tekur izkFkZuk i= Lohdkj fd, tkus ,oa mls tekur ij fjgk fd, tkus dk fuosnu fd;k x;kA fo}ku yksd vfHk;kstd us izkFkZuk i= dk fojks/k fd;k rFkk vijk/k dh xaHkhjrk dks ns[krs gq, izkFkZuk i= [kkfjt fd, tkus dk fuosnu fd;k x;kA nksuksa i{kksa ds rdksZ ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;k ,oa ekeys ds rF;ksa ,oa ifjfLFkfr;ksa ij fopkj fd;kA gLrxr ekeys esa vfHk;qDr ds fo:) ifjoknh dk vigj.k dj 25 yk[k :i;ksa dh fQjkSrh ekaxus o ugha nsus ij ekjihV djus vkfn dk vkjksi gSA ;|fi vfHk;qDr dk vkijkf/kd fjdksMZ jgk gS] ysfdu izdj.k esa miyC/k leLr rF;kRed fLFkfr rFkk izLrqr fd;s x;s rdksZa] vfHk;qDr dh vfHkj{kk dh vof/k o ifjoknh ds c;ku fopkj.k U;k;ky; esa gksus dh fLFkfr ,oa izdj.k ds fuLrkj.k esa le; yxus dh laHkkouk dks /;ku esa j[krs gq, izdj.k ds bl izdze ij xq.kkoxq.k ij dksbZ jk; O;Dr fd, fcuk izkFkhZ@vfHk;qDr dk tekur izkFkZuk i= Lohdkj fd;k tkuk mfpr izrhr gksrk gSA

ifj.kker% izkFkhZ@vfHk;qDr ekuflag iq= deyjke dh vksj ls izLrqr ;g f}rh; tekur izkFkZuk i= Lohdkj fd;k tkrk gS vkSj vkns'k fn;k tkrk gS fd ;fn izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; esa fu;r

[2024:RJ-JP:34401] (3 of 3) [CRLMB-8857/2024]

frfFk;ksa ij ,oa tc Hkh mls ryc fd;k tkos] mifLFkfr gsrq ,d yk[k :i;s dk O;fDrxr ca/ki= o ipkl&ipkl gtkj :i;s dh nks lqn`< ,oa fo'oluh; izfrHkwfr;ka izLrqr djs rFkk mldh fdlh vU; izdj.k esa vko';drk u gks rks mls vfoyEc tekur ij fjgk dj fn;k tkosaA (UMA SHANKER VYAS),J

Murari Lal Sharma /6

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