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Babulal S/O Late Shri Badrinarain vs Smt. Kamla Devi W/O Shri Om Prakash ...
2024 Latest Caselaw 5277 Raj/2

Citation : 2024 Latest Caselaw 5277 Raj/2
Judgement Date : 8 August, 2024

Rajasthan High Court

Babulal S/O Late Shri Badrinarain vs Smt. Kamla Devi W/O Shri Om Prakash ... on 8 August, 2024

Author: Ashok Kumar Jain

Bench: Ashok Kumar Jain

[2024:RJ-JP:34019]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

          S.B. Civil Miscellaneous Application No. 248/2024

Babulal S/o Late Shri Badrinarain, R/o H.no. 73/16 Durga
Bhawan, Nai Gali, Purani Mandi, Ajmer.
                                                      ----Defendant/Appellant
                                    Versus
1.       Smt. Kamla Devi W/o Shri Om Prakash, R/o House No.
         73/16, Durga Bhawan, Nai Gali, Purani Mandi, Ajmer.
2.       Shri Arun Kumar S/o Shri Badri Narain, (Deceased).
2/1.     Smt. Nirmala Devi, R/o H.no. 73/16, Durga Bhawan, Nai
         Gali, Purani Mandi, Ajmer.
2/2.     Miss Deepmala Verma, R/o H.no. 73/16, Durga Bhawan,
         Nai Gali, Purani Mandi, Ajmer.
2/3.     Shri Trilok Verma, R/o H.no. 73/16, Durga Bhawan, Nai
         Gali, Purani Mandi, Ajmer.
2/4.     Shri Ankit Verma, R/o H.no. 73/16, Durga Bhawan, Nai
         Gali, Purani Mandi, Ajmer.
                                  ----Proforma-Defendant/Respondents

For Petitioner(s) : Mr. N.K. Maloo, Senior Advocate with Mr. Pratyush Sharma For Respondent(s) : Mr. Neeraj K. Tiwari, through V.C.

HON'BLE MR. JUSTICE ASHOK KUMAR JAIN

Order

08/08/2024

1. Heard submissions of learned Senior Advocate appearing for

applicant and learned counsel for respondent appearing through

V.C.

2. On 28.05.2024 in S.B. Civil Second Appeal No. 521/2012 this

Court has passed the judgment and directed the appellant to file

an undertaking before the trial court within a period of thirty days.

[2024:RJ-JP:34019] (2 of 2) [CMAP-248/2024]

3. The petitioner appellant has requested for extension of time.

Learned counsel for respondent has no objection.

4. Considering the submissions, time till 31.08.2024 is granted

to submit an undertaking in pursuant to order dated 28.05.2024.

5. With aforesaid, the misc. application stands disposed of.

(ASHOK KUMAR JAIN),J

CHETNA BEHRANI /299

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