Rajasthan High Court - Jodhpur
Dhanwantri Institute Of Medical ... vs The Rajasthan Nursing Council, ... on 5 September, 2023
Bench: Pushpendra Singh Bhati
[2023:RJ-JD:28543]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 11353/2022
Aryan Shiksha Avam Prashikshan Samiti, Kethoon Road, Raipura,
Kota - (Rajasthan) Through Its Secretary Dinesh Saini S/o
Jagdish Saini, Aged About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Pratap Nagar, Jaipur (Raj.).
4. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
5. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office, Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur (Raj.).
----Respondents
Connected With
S.B. Civil Writ Petition No. 17510/2021
Saloni Institute Of Medical Sciences, Having Its Registered Office
At 42-C, Gandhi Nagar, Near Fish Department, Chittorgarh,
Rajasthan - 312001 Through Its Secretary Rakesh Kumar Badala
S/o Chothmal Badla, Aged 48, Residing At 04, Chitrakut Colony,
Sichai Nagar, Chittorgarh, Rajasthan 312001
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Medical And
Health Department Government Of Rajasthan,
Secretariat, Jaipur.
2. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
3. The Rajasthan University Of Health Science, Through Its
[2023:RJ-JD:28543] (2 of 3) [CW-11353/2022]
Registrar, Kumbha Marg, Sector 18, Pratap Nagar, Tonk
Road, Jaipur.
4. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 2253/2022
Dhanwantri Institute Of Medical Science, Through Its Principal
Ram Kishor Saini S/o Bhawani Shankar Saini, Age 46 Years,
Address Sector 2/6/6 Near K.l. Saini Stadium, Kaveri Path,
Mansarovar, Jaipur.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur, Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. Rajasthan University Of Health And Science, Through Its
Registrar, Kumbha Marg, Sector-18, Partap Nagar, Tonk
Road, Jaipur.
3. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No.273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Kunal Jaiman
Mr. Shreyansh Mardia
For Respondent(s) : Mr. AK Gaur, AAG
Ms. Vandana Bhansali, AGC
Mr. Mahendra Vishnoi
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
05/09/2023
[2023:RJ-JD:28543] (3 of 3) [CW-11353/2022]
1. Learned counsel for the parties are in agreement that the
controversy involved in the present case is squarely covered by
the decision of a coordinate Bench of this Court at Jaipur Bench in
a bunch of writ petitions led by S.B. Civil Writ Petition
No.11841/2022 (Ganpati Keshyo Rai College of Nursing
V/s The State of Rajasthan & Ors.) and other connected
matters decided on 21.10.2022.
2. Learned counsel for the respondents submit that they will
check the eligibility of the petitioners' while keeping into
consideration the aforementioned judgment.
3. For the self same reasons, the present writ petitions are
disposed of in terms of the order passed by the Jaipur Bench of
this Court in the case of Ganpati Keshyo Rai College of Nursing
(Supra). However, the eligibility of the admission of the students
shall be reckoned keeping in view the last date of admission fixed
by the respondents and also orders passed by this Court, if
applicable.
4. It is made clear that if any grievance remains, the petitioners
shall be at liberty to approach this Court again.
5. All pending applications also stand disposed of.
(DR.PUSHPENDRA SINGH BHATI),J
247 to 249-Sudheer/-
Powered by TCPDF (www.tcpdf.org)
